← All Benches
ITAT Delhi Bench
78,012 judgments
RISHI SEHDEV,DELHI vs DCIT, CC-2, DELHI
ITA 3015/DEL/2026[2016-17]Status: Disposed24/7/2026AY 2016-17
RISHI SEHDEV,DELHI vs ACIT SPL RANGE-3, NEW DELHI
ITA 3014/DEL/2026[2015-16]Status: Disposed24/7/2026AY 2015-16
RISHI SEHDEV,NEW DELHI vs DCIT CC-2, DELHI
ITA 3013/DEL/2026[2015-16]Status: Disposed24/7/2026AY 2015-16
RISHI SEHDEV,DELHI vs DCIT CC-2, DELHI
ITA 3012/DEL/2026[2013-14]Status: Disposed24/7/2026AY 2013-14
RISHI SEHDEV,DELHI vs DCIT, CIRCLE 7(1), DELHI
ITA 3011/DEL/2026[2013-14]Status: Disposed24/7/2026AY 2013-14
RISHI SEHDEV,DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 3010/DEL/2026[2010-11]Status: Disposed24/7/2026AY 2010-11
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2351/DEL/2026[2015-16]Status: Disposed24/7/2026AY 2015-16
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2350/DEL/2026[2014-15]Status: Disposed24/7/2026AY 2014-15
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2349/DEL/2026[2013-14]Status: Disposed24/7/2026AY 2013-14
ZTE TELECOM INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), GURGAON, GURGAON
ITA 2348/DEL/2026[2012-13]Status: Disposed24/7/2026AY 2012-13
PINNACLE SUPERSTRUCTURES PRIVATE LIMITED,DELHI vs CENTRAL CIRCLE-3, DELHI, DELHI
ITA 2225/DEL/2026[2022-23]Status: Disposed24/7/2026AY 2022-23
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2220/DEL/2026[2022-23]Status: Disposed24/7/2026AY 2022-23
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2219/DEL/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2218/DEL/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2217/DEL/2026[2019-20]Status: Disposed24/7/2026AY 2019-20
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2216/DEL/2026[2018-19]Status: Disposed24/7/2026AY 2018-19
GRAMIN BAL VIKAS SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK
ITA 2215/DEL/2026[2017-18]Status: Disposed24/7/2026AY 2017-18
M.F. ENTERTAINMENT & AMUSEMENT P LTD,DELHI vs DCIT, CIRCLE-16(1), NEW DELHI
ITA 2208/DEL/2026[2017-18]Status: Disposed24/7/2026AY 2017-18
GURPREET SINGH ,KARNAL vs ITO, WARD 1, KARNAL, KARNAL
ITA 1897/DEL/2026[2012-13]Status: Disposed24/7/2026AY 2012-13
SURENDRA NATH MOHANTY,GURGAON vs NWC CIRCLE 3(1), GURGAON
ITA 1887/DEL/2026[2018-2019]Status: Disposed24/7/2026AY 2018-2019