← All Benches
ITAT Delhi Bench
78,012 judgments
CLEAN WIND POWER (BABLESHWAR) PRIVATE LIMITED,NEW DELHI vs DCIT, WARD 6(1), DELHI
ITTPA 15/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
UPES,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), INTERNATIONAL TAXATION/ ITO, DEHRADUN
ITITA 233/DEL/2026[2023-24]Status: Disposed29/7/2026AY 2023-24
UPES,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), INTERNATIONAL TAXATION/ ITO, DEHRADUN
ITITA 232/DEL/2026[2022-23]Status: Disposed29/7/2026AY 2022-23
CLEAN SOLAR POWER (GULBARGA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), DELHI
ITITA 70/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
CLEAN WIND POWER(PIPLODA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 4(2), DELHI
ITITA 68/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
CLEAN WIND POWER (RATLAM) PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 4(2), DELHI
ITITA 67/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
CLEAN WIND POWER (SATARA) PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 4(2), DELHI
ITITA 66/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
CLEAN SOLAR POWER(DHAR) PRIVATE,DELHI vs DCIT, CIRCLE-4(2), DELHI
ITITA 61/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
INNUS INFRASTRUCTURE P LTD,GURGAON vs ACIT, CIRCLE-10(1), DELHI
ITA 993/DEL/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
AMAR NATH GUPTA & SON,DELHI vs DCIT, CC-15, NEW DELHI
ITA 90/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
SH. DIWAKAR BHAGWATI GANDHI,DELHI vs SH. RAJEEV KUMAR PCIT, DELHI-
ITA 560/DEL/2026[2015-16]Status: Disposed29/7/2026AY 2015-16
ARYAVRAT COOP (U) T/C SOCIETY LIMITED,DELHI vs ITO WARD 63(1), DELHI
ITA 5442/DEL/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
DIMPI BATRA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5279/DEL/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
NITISH BHATIA,DELHI vs INCOME TAX OFFICE, WARD 35(5), DELHI, DELHI
ITA 5256/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
JASVIT CONSTRUCTIONS PRIVATE LIMITED,DWARKA NEW DELHI vs CIT APPEAL DELHI 29, JHANDEWALAN NEW DELHI
ITA 5252/DEL/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
JASVIT CONSTRUCTIONS PRIVATE LIMITED,DWARKA NEW DELHI vs CIT (APPEALS)-29, JHANDEWALAN EXTENSION NEW DELHI
ITA 5251/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
AARTI ARORA,DELHI vs ITO WARD 45(1), DELHI
ITA 5237/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
BSL SPECIAL AND SECURITY SERVICES,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5226/DEL/2026[2012-13]Status: Disposed29/7/2026AY 2012-13
GEOMETRY EDUCATION FOUNDATION TRUST ,BAGHPAT vs INCOME TAX OFFICER, EXEMPTION , GHAZIABAD
ITA 5208/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
SUNIL BAJRANG MHETRE,VADODARA vs ASSESSING OFFICER WARD 3(1)(4), AAYKAR BHAVAN VADODARA
ITA 5199/DEL/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
