JASVIT CONSTRUCTIONS PRIVATE LIMITED,DWARKA NEW DELHI vs. CIT (APPEALS)-29, JHANDEWALAN EXTENSION NEW DELHI
ITA 5251/DEL/2026Status: DisposedITAT Delhi29 July 2026AY 2019-203 pages
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Income Tax Appellate Tribunal, DELHI
Before: SHRI SATBEER SINGH GODARA
Pronounced: 07.07.2026
This assessee’s twin appeals ITA Nos. 5251 and 5252/Del/2026 for assessment years 2019-20 and 2020-21, arises against the Commissioner of Income Tax(Appeals)-29, New Delhi’s order in Appeal No.CIT(A), Delhi-29 11057/2018-19 and CIT(A), Delhi-29, 10880/2019-20, both dated 10.03.2026 involving proceedings under section 147 of the Income-tax Ac
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