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ITAT Delhi Bench
77,987 judgments
M/S MAHAVIR FINCON PVT LTD,DELHI vs DCIT (CC) -28, DELHI
ITA 3462/DEL/2026[2015-16]Status: Disposed10/8/2026AY 2015-16
M/S MAHAVIR FINCON PVT LTD,DELHI vs DCIT (CC) -28, NEW DELHI
ITA 3461/DEL/2026[2014-15]Status: Disposed10/8/2026AY 2014-15
HARI SHANKAR KUMAR,DELHI vs INCOME TAX OFFICER, WARD 70(1), NEW DELHI, NEW DELHI
ITA 2981/DEL/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
SHUBHAM JAIN,GURGAON vs ITO WARD 4(2), GURGAON
ITA 2806/DEL/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
ASHOK KUMAR,HISAR vs ITO WARD 1, HISAR
ITA 2610/DEL/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
VISHAL CHAIN & JEWELLERY PRIVATE LIMITED,. vs DCIT CIRCLE 25(1), DELHI, .
ITA 1904/DEL/2026[2010-11]Status: Disposed10/8/2026AY 2010-11
PUNIT JAIN,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 9110/DEL/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
HORIZON AEROSPACE (INDIA) PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI
ITA 8997/DEL/2025[2023-24]Status: Disposed10/8/2026AY 2023-24
NEW DIVINE EDUCATIONAL SOCIETY,DLEHI vs CIT (EXEMPTION), DELHI
ITA 8835/DEL/2025[2027-28]Status: Disposed10/8/2026AY 2027-28
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, DELHI vs MANOJ VASUDEO PARDASANY (HUF), MUMBAI
ITA 7887/DEL/2025[2022-23]Status: Disposed10/8/2026AY 2022-23
ANIK MILK PRODUCTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(2), DELHI, NEW DELHI
ITA 7769/DEL/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
MUKUL DIXIT,VPO JIWANA GULIYAN TESHIL BARAUT vs ADDL/JCIT (A) RANCHI, ADDL/JCIT (A) RANCHI
ITA 7330/DEL/2025[2012-2013]Status: Disposed10/8/2026AY 2012-2013
M/S PH INFRATECH PVT. LTD.,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 5706/DEL/2025[2018-19]Status: Disposed10/8/2026AY 2018-19
MOYEZ,FARUKBHAI vs INCOME TAX OFFICER, PORBANDAR
ITA 5677/DEL/2025[2020-21]Status: Disposed10/8/2026AY 2020-21
BBC GLOBAL NEWS LTD,LONDON vs DCIT,INTL TAX-1(1)(2), DELHI
ITA 1847/DEL/2025[2022-23]Status: Disposed10/8/2026AY 2022-23
DELHI AUTO AND GENERAL FINANCE PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 7(1), NEW DELHI
ITA 174/DEL/2020[2009-10]Status: Disposed10/8/2026AY 2009-10
UPAID SYSTEMS LTD.,NEW DELHI vs DCIT, CIRCLE- 3(1)(2), INTL. TAXATION, NEW DELHI
ITA 3460/DEL/2018[2012-13]Status: Disposed10/8/2026AY 2012-13
MUSASHI AUTO PARTS INDIA PRIVATE LIMITED,DELHI vs AU ITD, JAO DCIT CIRCLE 16(1), DELHI
ITTPA 195/DEL/2026[2022-23]Status: Disposed7/8/2026AY 2022-23
K2 VC LLC,USA vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE DDIT/ADIT (IN TAX.), NOIDA, NOIDA
ITITA 231/DEL/2026[2020-21]Status: Disposed7/8/2026AY 2020-21
PARAS POLYCAB (P) LTD.,DELHI vs ITO, WARD- 19(3), DELHI
ITA 854/DEL/2026[2012-13]Status: Disposed7/8/2026AY 2012-13
