← All Benches
ITAT Dehradun Bench
1,438 judgments
SHRI ABHISHEK JOSHI,DEHRADUN vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 8/DDN/2021[2015-16]Status: Disposed15/9/2023AY 2015-16
SUNIL SRIVASTAVA,HALDWANI vs THE INCOME TAX OFFICER, WARD-2(1)(3), HALDWANI
ITA 10/DDN/2021[2016-17]Status: Disposed15/9/2023AY 2016-17
SUSHILA BISHT,DEHRADUN vs ADD. CIT RANGE-02, DEHRADUN
ITA 3288/DEL/2019[2014-15]Status: Disposed15/9/2023AY 2014-15
RAJESH AGGARWAL,DEHRADUN vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN
ITA 205/DDN/2019[2017-18]Status: Heard15/9/2023AY 2017-18
SHRI PRITPAL SINGH,DEHRADUN vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DEHRADUN
ITA 189/DDN/2019[2014-2015]Status: Disposed15/9/2023AY 2014-2015
SHIV DAYAL GUPTA AGENCIES P.LTD,KOTDWAR vs DCIT, CIRCLE-1(4)(1), RISHIKESH
ITA 8351/DEL/2018[2014-15]Status: Disposed15/9/2023AY 2014-15
CIVIL SERVICES INSTITUTE,DEHRADUN vs CIT (EXEMPTION), LUCKNOW
ITA 7593/DEL/2018[-]Status: Disposed15/9/2023
DCIT, CIRCLE- 2, INTL. TAXATION, DEHRADUN vs SCHLUMBERGER ASIA SERVICES LTD., DEHRADUN
ITA 5305/DEL/2018[2015-16]Status: Disposed15/9/2023AY 2015-16
SCHLUMBERGER ASIA SERVICES LTD.,DEHRADUN vs DCIT, CIRCLE- 2, INTL. TAXATION, DEHRADUN
ITA 5223/DEL/2018[2015-16]Status: Disposed15/9/2023AY 2015-16
DCIT (INTERNATIONAL TAXATION), CIRCLE-1, DEHRADUN vs BAKER HUGHES SINGAPORE PTE, MUMBAI
ITA 1883/DEL/2018[2014-15]Status: Disposed15/9/2023AY 2014-15
M/S. REGALLIA JEWELS PVT. LTD.,NEW DELHI vs DCIT, DEHRADUN
ITA 739/DEL/2017[2012-13]Status: Disposed15/9/2023AY 2012-13
OMWATI,DEHRADUN vs PR.CIT, DEHRADUN
ITA 6853/DEL/2017[2010-11]Status: Disposed15/9/2023AY 2010-11
DCIT, CIRCLE- 2, INTL. TAXATION, DEHRADUN vs SCHLUMBERGER ASIA SERVICES LTD., DEHRADUN
ITA 6173/DEL/2017[2014-15]Status: Disposed15/9/2023AY 2014-15
SCHLUMBERGER ASIA SERVICES LTD.,DEHRADUN vs DCIT, CIRCLE- 2, INTL. TAXATION, DEHRADUN
ITA 6126/DEL/2017[2013-14]Status: Disposed15/9/2023AY 2013-14
BAKER HUGHES SINGAPORE PTE,NOIDA vs DCIT (INTERNATIONAL TAXATION),CIRCLE-1, DEHRADUN
ITA 5897/DEL/2017[2013-14]Status: Disposed15/9/2023AY 2013-14
SMT. ADESH AGRAWAL,NEW DELHI vs ITO, HALDWANI
ITA 3281/DEL/2017[2009-10]Status: Disposed15/9/2023AY 2009-10
REGENT HEALTHCARE LTD.,DEHRADUN vs ACIT, DEHRADUN
ITA 4571/DEL/2016[2010-11]Status: Disposed15/9/2023AY 2010-11
MB PETROLEUM SERVICES LLC,MUMBAI vs DDIT, DEHRADUN
ITA 1828/DEL/2015[2011-12]Status: Disposed15/9/2023AY 2011-12
JAI PRAKASH SHARMA,RISHIKESH vs ACIT, CIRCLE-2, DEHRADUN
ITA 18/DDN/2019[2009-10]Status: Disposed25/8/2023AY 2009-10
CHOTE LAL VERMA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 223/DEL/2019[2008-09]Status: Disposed22/8/2023AY 2008-09
