← All Benches
ITAT Dehradun Bench
1,438 judgments
ACIT, CIRCLE- 1, HALDWANI vs AMARJEET SINGH, RUDRAPUR
ITA 440/DEL/2018[2013-14]Status: Disposed22/8/2023AY 2013-14
HIMANSHU SHUKLA,RUDRAPUR vs THE ASSISTANT DIRECTOR OF INCOME TAX, BANGALORE
ITA 30/DDN/2021[2018-2019]Status: Disposed17/8/2023AY 2018-2019
U.C. JAIN & SONS,HARIDWAR vs THE INCOME TAX OFFICER, WARD-3, HARIDWAR
ITA 16/DDN/2020[2012-2013]Status: Disposed17/8/2023AY 2012-2013
SAHKUMBARI ASSOCIATES,DEHRADUN vs ACIT, CIRCLE-2, DEHRADUN
ITA 7342/DEL/2018[2015-16]Status: Disposed17/8/2023AY 2015-16
M/S. SHEEL CHAND AGROILS (P) LTD.,NEW DELHI vs ACIT, HALDWANI
ITA 3064/DEL/2017[2010-11]Status: Disposed17/8/2023AY 2010-11
ASHISH PANDEY,RAIPUR vs DCIT, CIRCLE, HARIDWAR
ITA 4891/DEL/2018[2014-15]Status: Disposed31/7/2023AY 2014-15
SHIVA YOGA PEETHAM,RISHIKESH vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), LUCKHOW
ITA 7/DDN/2020[2018-2019]Status: Disposed27/7/2023AY 2018-2019
MEENAKSHI KUMAR,DEHRADUN vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 22/DDN/2020[2015-2016]Status: Disposed27/7/2023AY 2015-2016
THE JOINT COMMISSIONER OF INCOME TAX (TDS), DEHRADUN vs THE DIRECTOR, HIGHER EDUCATION, NANITAL
ITA 18/DDN/2020[2014-2015]Status: Disposed27/7/2023AY 2014-2015
MEETU BANSAL,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 114/DDN/2019[2007-08]Status: Disposed24/7/2023AY 2007-08
DIGVIJAY SINGH,DEHRADUN vs DCIT,CENTRAL CIRCLE, DEHRADUN
ITA 2336/DEL/2019[2015-16]Status: Disposed28/6/2023AY 2015-16
DIGVIJAY SINGH,DEHRADIM vs DCIT,CENTRAL CIRCLE, DEHRADUN
ITA 117/DEL/2019[2016-17]Status: Disposed28/6/2023AY 2016-17
DARIYAV SINGH,DEHRADUN vs PR. CIT, DEHRADUN
ITA 2029/DEL/2018[2010-11]Status: Disposed28/6/2023AY 2010-11
UTTARAKHAND BAMBOO AND FIBER DEVELOPMENT BOARD,DEHRADUN vs CIT (E), LUCKNOW
ITA 26/DDN/2023[2023-24]Status: Disposed23/6/2023AY 2023-24
M/S. B.R.ASSOCIATES,RISHIKESH vs THE JOINT COMMISSIONER OF INCOME TAX, CIRCLE-1(4)(1), RISHIKESH
ITA 7/DDN/2022[2016-17 Previous Year 2015-16]Status: Disposed23/6/2023
WOODBRIDGE EDUCATIONAL SOCIETY,NANITAL vs THE INCOME TAX OFFICER (EXEMPTION), DEHRADUN
ITA 49/DDN/2022[2016-17]Status: Disposed23/6/2023AY 2016-17
CHAUDHARY MANGE RAM PANWAR,ROORKEE vs THE INCOME TAX OFFICER, WARD -1(3)(4), ROORKEE
ITA 36/DDN/2022[2017-18]Status: Disposed23/6/2023AY 2017-18
MANJU BANKOTI,HALDWANI vs CIT A, NATIONAL FACELESS CENTER
ITA 18/DDN/2022[2017-18]Status: Disposed23/6/2023AY 2017-18
CHANDRA KANT GUPTA,HALDWANI vs CIT(A), NATIONAL FACELESS APPEAL CENTRE DELHI
ITA 16/DDN/2022[2017-18]Status: Disposed23/6/2023AY 2017-18
ANIL KUMAR KHANDELWAL,HALDWANI vs INCOME TAX OFFICER, WARD 2(1)(1), HALDWANI
ITA 43/DDN/2021[2017-2018]Status: Disposed23/6/2023AY 2017-2018