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ITAT Dehradun Bench
1,438 judgments
COMMUNITY HEALTH CENTRE, JAINTY,ALMORA vs ITO (TDS), HALDWANI
ITA 154/DDN/2019[2016-17]Status: Disposed22/9/2023AY 2016-17
COMMUNITY HEALTH CENTRE, JAINTY,ALMORA vs ITO (TDS), HALDWANI
ITA 153/DDN/2019[2015-16]Status: Disposed22/9/2023AY 2015-16
COMMUNITY HEALTH CENTRE, JAINTY,ALMORA vs ITO (TDS), HALDWANI
ITA 152/DDN/2019[2014-15]Status: Disposed22/9/2023AY 2014-15
CHIEF VERERINARY HOSPITAL, ALMORA,ALMORA vs ITO(TDS), HALDWANI
ITA 151/DDN/2019[2018-19]Status: Disposed22/9/2023AY 2018-19
CHIEF VERERINARY HOSPITAL, ALMORA,ALMORA vs ITO(TDS), HALDWANI
ITA 150/DDN/2019[2016-17]Status: Disposed22/9/2023AY 2016-17
CHIEF VERERINARY HOSPITAL, ALMORA,ALMORA vs ITO(TDS), HALDWANI
ITA 149/DDN/2019[2015-16]Status: Disposed22/9/2023AY 2015-16
CHIEF VERERINARY HOSPITAL, ALMORA,ALMORA vs ITO(TDS), HALDWANI
ITA 148/DDN/2019[2014-15]Status: Disposed22/9/2023AY 2014-15
VETERINARY HOSPITAL, HAWALBAGH,ALMORA vs ITO(TDS), HALDWANI
ITA 147/DDN/2019[2018-19]Status: Disposed22/9/2023AY 2018-19
VETERINARY HOSPITAL, HAWALBAGH,ALMORA vs ITO(TDS), HALDWANI
ITA 146/DDN/2019[2015-16]Status: Disposed22/9/2023AY 2015-16
VETERINARY HOSPITAL, HAWALBAGH,ALMORA vs ITO(TDS), HALDWANI
ITA 145/DDN/2019[2013-14]Status: Disposed22/9/2023AY 2013-14
VETERINARY HOSPITAL, DHAULADEVI,ALMORA vs ITO(TDS), HALDWANI
ITA 144/DDN/2019[2018-19]Status: Disposed22/9/2023AY 2018-19
VETERINARY HOSPITAL, DHAULADEVI,ALMORA vs ITO(TDS), HALDWANI
ITA 143/DDN/2019[2017-18]Status: Disposed22/9/2023AY 2017-18
VETERINARY HOSPITAL, DHAULADEVI,ALMORA vs ITO(TDS), HALDWANI
ITA 142/DDN/2019[2015-16]Status: Disposed22/9/2023AY 2015-16
VETERINARY HOSPITAL, DHAULADEVI,ALMORA vs ITO(TDS), HALDWANI
ITA 141/DDN/2019[2014-15]Status: Disposed22/9/2023AY 2014-15
PT. HARGOVIND PANT DIST. HOSPITALS,ALMORA UK vs ITO TDS- HALDWANI, UTTARAKHAND
ITA 139/DDN/2019[2015-16]Status: Disposed22/9/2023AY 2015-16
PT. HARGOVIND PANT DIST. HOSPITALS,ALMORA UK vs ITO TDS- HALDWANI, UTTARAKHAND
ITA 138/DDN/2019[2014-15]Status: Disposed22/9/2023AY 2014-15
GREEN VIDYAPITH EDUCATION SAMITI,DEHRADUN vs CIT(EXEMPTION), LUCKNOW
ITA 105/DDN/2019[2019-20]Status: Disposed21/9/2023AY 2019-20
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DEHRADUN vs M/S. SHARDA EXPORTS, HARIDWAR
ITA 43/DDN/2022[2005-06]Status: Disposed15/9/2023AY 2005-06
M/S. SHARDA EXPORTS,MEERUT vs THE INCOME TAX OFFICER, WARD-1(3)(3), HARIDWAR
ITA 39/DDN/2022[2005-2006]Status: Disposed15/9/2023AY 2005-2006
M/S. UJVN LIMITED,DEHRADUN vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 25/DDN/2022[2017-18]Status: Disposed15/9/2023AY 2017-18