← All Benches
ITAT Dehradun Bench
1,438 judgments
DEPUTY COMMISSIONER OF INCOME TAX, HALDWANI vs SURENDER KUMAR CHAWLA, RUDRAPUR
ITA 328/DDN/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
RELIABLE CONNECT,ROORKEE vs ITO, WARD -1(3)(4), ROORKEE
ITA 324/DDN/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
BOBBY SOIN,DEHRADUN vs ASSESSMENT UNIT, NFAC, DEHRADUN
ITA 253/DDN/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
SANTOSH CHAMOLI,DEHRADUN vs ASSESSING OFFICER, WARD -1(1)(3) DEHRADUN, DEHRADUN
ITA 252/DDN/2026[2019-2020]Status: Disposed21/8/2026AY 2019-2020
ALOK TANDON,DEHRADUN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), DEHRADUN, DEHRADUN
ITA 216/DDN/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
M/S JAI MAA VAISHNAVI ENTERPRISES,ROORKEE vs CIT (A) & ITO ROORKEE, ROORKEE
ITA 231/DDN/2025[2016-17]Status: Disposed21/8/2026AY 2016-17
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, DEHRADUN vs BHARAT CONSTRUCTION, DEHRADUN
ITA 329/DDN/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
M/S VEDIC BROADCASTING LIMITED,HARIDWAR vs DCIT, CIRCLE 1(1)(1), DEHRADUN, DEHRADUN
ITA 134/DDN/2026[2023-24]Status: Disposed19/8/2026AY 2023-24
KRISHAN KUMAR SAGAR,UTTARAKHAND vs COMMISSIONER OF INCOME TAX (APPEALS)-3, NOIDA
ITA 281/DDN/2026[2019-20]Status: Disposed17/8/2026AY 2019-20
RAM LAL DHINGRA,KICHHA, UDHAM SINGH NAGAR vs ITO-WARD-2(1)(5) RUDRAPUR, RUDRAPUR
ITA 149/DDN/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
IITR ALUMNI ASSOCIATION,ROORKEE vs CIT EXEMPTION, LUCKNOW
ITA 107/DDN/2026[2026-27]Status: Disposed17/8/2026AY 2026-27
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 133/DDN/2026[2019-20]Status: Disposed14/8/2026AY 2019-20
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 132/DDN/2026[2012-13]Status: Disposed14/8/2026AY 2012-13
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 131/DDN/2026[2011-12]Status: Disposed14/8/2026AY 2011-12
HOTEL SURBHI PALACE INDIA PRIVATE LIMITED,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN
ITA 106/DDN/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
HOTEL SURBHI PALACE INDIA PRIVATE LIMITED,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN
ITA 105/DDN/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
MUKUL PATHAK,ROORKEE vs AO, CENTRAL CIRCLE DEHRADUN
ITA 129/DDN/2026[2019-2020]Status: Disposed12/8/2026AY 2019-2020
STATE BANK OF INDIA IMA BRANCH,DEHRADUN vs INCOME TAX OFFICER (TDS) DEHRADUN, DEHRADUN
ITA 126/DDN/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
SUMIT SHARMA,DEHRA DUN vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE DEHRA DUN
ITA 305/DDN/2026[2020-21]Status: Disposed7/8/2026AY 2020-21
RASHI GUPTA SHARMA,DEHRA DUN vs ACIT, DEHRA DUN
ITA 303/DDN/2026[2020-21]Status: Disposed7/8/2026AY 2020-21