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ITAT Dehradun Bench
1,438 judgments
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 246/DDN/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 245/DDN/2026[2016-17]Status: Disposed1/9/2026AY 2016-17
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 244/DDN/2026[2014-15]Status: Disposed1/9/2026AY 2014-15
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 243/DDN/2026[2015-16]Status: Disposed1/9/2026AY 2015-16
KISAN SEVA SAHKARI SAMITI LTD SAHASPUR,SAHASPUR vs INCOME TAX OFFICER, SUBHASH ROAD, DEHRADUN
ITA 365/DDN/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
KISHAN SEVA SAHKARI SAMITI LTD,SAHASPUR DEHRADUN vs INCOME TAX OFFICER, SUBHAS NAGAR DEHRADUN
ITA 364/DDN/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
SEWALA KALAN KISAN , SEWLA KALAN, MAJRA, DEHRADUN,SEWALA KALAN, MAJRA DEHRADUN vs INCOME TAX OFFICER, SUBHASH ROAD, DEHRADUN
ITA 362/DDN/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
SEWALAKALAN KISAN SEWA SEHKARI SAMITI LIMITED MAJRA,SEWALA KALAN MAJRA DEHRADUN vs INCOME TAX OFFICER, SUBHASH ROAD, DEHRADUN
ITA 361/DDN/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
VIRAT ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL), HALDWANI
ITA 120/DDN/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
MEENA ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL), HALDWANI
ITA 119/DDN/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
MEENA ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL)HALDWANI, HALDWANI
ITA 118/DDN/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
RAGHU NATH ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL), HALDWANI
ITA 117/DDN/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
RAGHU NATH ARORA,KASHIPUR vs DCIT/ACIT (CENTRAL, HALDWANI
ITA 116/DDN/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
RAGHU NATH ARORA,KASHIPUR vs DCIT/ACIT(CENTRAL), HALDWANI
ITA 115/DDN/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
M B HONEY TRADING CO,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN
ITA 191/DDN/2026[2023-24]Status: Disposed25/8/2026AY 2023-24
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN
ITA 190/DDN/2026[2023-24]Status: Disposed25/8/2026AY 2023-24
M B EXIM PRIVATE LIMITED,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN
ITA 189/DDN/2026[2023-24]Status: Disposed25/8/2026AY 2023-24
RAJESH MEHTA,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN
ITA 188/DDN/2026[2023-24]Status: Disposed25/8/2026AY 2023-24
RUPBASANT SINGH,JASPUR vs ITO, KASHIPUR
ITA 217/DDN/2026[2019-20]Status: Disposed24/8/2026AY 2019-20
PAJETHILANI LARGE SCALE MULTIPURPOSE COOPERATIVE SOCIETY LIMITED,KALSI vs INCOME TAX OFFICER, WARD 1(1)(2), INCOME TAX OFFICE, DEHRADUN, SUBHASH ROAD DEHRADUN
ITA 198/DDN/2026[2020-21]Status: Disposed24/8/2026AY 2020-21