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ITAT Dehradun Bench
1,438 judgments
SWAMI SUBODHANAND VEDANT & SEWA TRUST,RISHIKESH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, LUCKNOW
ITA 349/DDN/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
SHYAM KRISHNA GUPTA,HALDWANI vs ASSISTANT COMMISSIONER, HALDWANI
ITA 227/DDN/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 640/AGR/2026[2015-2016]Status: Disposed28/9/2026AY 2015-2016
ATUL SHARMA,DABRA DISTT. GWALIOR vs DCIT/ACI-CIRCLE-1(1), GWALIOR
ITA 624/AGR/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
SHRI GIRRAJ JI JEWELLERS,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
ITA 501/AGR/2026[ASSESSMENT YEAR 2017-18]Status: Disposed28/9/2026
VIKRAM SINGH,ETAWAH vs WARD 2(2)(5), ETAWAH, CIVIL LINES, ETAWAH
ITA 429/AGR/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
OM PRAKASH YADAV,JHANSI vs INCOME TAX OFFICER2(3)(5), JHANSI
ITA 418/AGR/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
RAJPAL SINGH,AGRA vs ITO WARD-2(1)(2), AGRA
ITA 401/AGR/2026[2011-12]Status: Disposed28/9/2026AY 2011-12
HRADESH KUMAR,KASGANJ vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 330/AGR/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
SWATI AGRAWAL,GAUTAM BUDDH NAGAR vs INCOME TAX OFFICER, RADHIKA VIHAR
ITA 128/AGR/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
MANOJ KUMAR AGARWAL, LOHIA ROAD, FARRUKHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CIRCLE-4(1)(1), ALIGARH
ITA 231/AGR/2025[2019-2020]Status: Disposed28/9/2026AY 2019-2020
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICE LIMITED, HARYANA
ITA 257/DDN/2025[2022-23]Status: Disposed16/9/2026AY 2022-23
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICE LIMITED, HARYANA
ITA 256/DDN/2025[2021-22]Status: Disposed16/9/2026AY 2021-22
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICE LIMITED, HARYANA
ITA 255/DDN/2025[2020-21]Status: Disposed16/9/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX, DEHRADUN vs SCHLUMBERGER ASIA SERVICE LIMITED, GURGAON
ITA 254/DDN/2025[2019-20]Status: Disposed16/9/2026AY 2019-20
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 251/DDN/2026[2022-23]Status: Disposed1/9/2026AY 2022-23
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 250/DDN/2026[2021-22]Status: Disposed1/9/2026AY 2021-22
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 249/DDN/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 248/DDN/2026[2019-20]Status: Disposed1/9/2026AY 2019-20
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE DEHRADUN, DEHRADUN vs RAMESH KUMAR, KOTDWARA
ITA 247/DDN/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
