← All Benches
ITAT Cuttack Bench
3,788 judgments
BHARATIYA SIKSHYA BIKASHA SANSTHANA,BERHAMPUR vs ITO, EXEMPTION WARD
ITA 447/CTK/2024[2021-22]Status: Disposed31/12/2024AY 2021-22
RAJ KISHOR DEO,KUCHINDA vs INCOME TAX OFFICER WARD-2 JHARSUGUDA, JHARSUGUDA
ITA 443/CTK/2024[2012-13]Status: Disposed31/12/2024AY 2012-13
MANORANJAN MOHANTY,RAYAGADA vs INCOME TAX OFFICER, RAYAGADA WARD, RAYAGADA, RAYAGADA
ITA 531/CTK/2024[2015-16]Status: Disposed30/12/2024AY 2015-16
M/S.. RAGHUNATH PANDA & SONS(P) LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1(2), BHUBANESWAR
ITA 528/CTK/2024[2017-18]Status: Disposed30/12/2024AY 2017-18
SANKAR CHARAN MARNDI,MAYURBHANJ vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CIRCLE BALASORE, BALASORE
ITA 526/CTK/2024[2017-18]Status: Disposed30/12/2024AY 2017-18
LAXMINARAYAN DASH,BHUBANESWAR vs INCOME TAX OFFICER, WARD-3(3), BHUBANESWAR, BHUBANESWAR
ITA 521/CTK/2024[2016-17]Status: Disposed30/12/2024AY 2016-17
RAMESH CHANDRA CHAND,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
ITA 519/CTK/2024[2017-18]Status: Disposed30/12/2024AY 2017-18
SATYASHREE MEDICAL AGENCIES,JAGATSINGHPUR vs ITO, PARADEEP WARD, PARADEEP
ITA 442/CTK/2024[2018-19]Status: Disposed30/12/2024AY 2018-19
PRAGATI CHARITABLE TRUST,PURI vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 525/CTK/2024[2015-16]Status: Disposed17/12/2024AY 2015-16
REDTECH SOLUTIONS INDIA PVT LTD,CUTTACK vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), CUTTACK, CUTTACK
ITA 418/CTK/2024[2015-16]Status: Disposed17/12/2024AY 2015-16
SUNIL KUMAR MAHAPATRA,BARGARH vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SAMBALPUR., SAMBALPUR
ITA 412/CTK/2024[2018-19]Status: Disposed17/12/2024AY 2018-19
PANDA INFRATECH LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, BHUBANESWAR
ITA 416/CTK/2024[2015-2016]Status: Disposed16/12/2024AY 2015-2016
M/S. ALTRADE MINERALS PVT. LIMITED,ROURKELA vs ACIT,CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR
ITA 65/CTK/2023[2011-12]Status: Disposed16/12/2024AY 2011-12
ASHWIN KUMAR AGARWAL,CUTTACK vs DCIT ASMNT CIRCLE-2(1)CUTTACK, CUTTACK
ITA 507/CTK/2024[2016-17]Status: Disposed13/12/2024AY 2016-17
GARUDA VAHAN PRIVATE LIMITED,CUTTACK vs DCIT ASMNT CIRCLE-2(1),CUTTACK, CUTTACK
ITA 510/CTK/2024[2017-18]Status: Disposed12/12/2024AY 2017-18
INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA vs RAJENDRA KUMAR SAHA, KARANJIA
ITA 411/CTK/2024[2016-17]Status: Disposed12/12/2024AY 2016-17
INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA vs SRI RAJENDRA KUMAR SAHA, KARANJIA
ITA 410/CTK/2024[2014-15]Status: Disposed12/12/2024AY 2014-15
MEGHNA CHARITABLE TRUST,BHUBANESWAR vs ITO EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR
ITA 232/CTK/2024[2018-19]Status: Disposed12/12/2024AY 2018-19
JYOTI IMPRINTS,CUTTACK vs ITO,WARD-1(1), CUTTACK
ITA 505/CTK/2024[2016-17]Status: Disposed11/12/2024AY 2016-17
NAKULA CHARAN BEHERA,BHADRAK vs ITO, BHADRAK WARD, BHADRAK
ITA 500/CTK/2024[2018-19]Status: Disposed11/12/2024AY 2018-19
