← All Benches
ITAT Cuttack Bench
3,788 judgments
M/S. SHREE BALAJI ENGICONS PVT. LTD.,BELPAHAR, JHARSUGUDA vs DCIT, CENTRAL CIRCLE-1(1), SAMBALPUR, SAMBALPUR
ITA 89/CTK/2023[2017-18]Status: Disposed7/1/2025AY 2017-18
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. SHREE BALAJI ENGICONS PVT. LTD.,BELPAHAR, JHARSUGUDA vs ACIT, CENTRAL CIRCLE-1(1), SAMBALPUR, SAMBALPUR
ITA 88/CTK/2023[2016-17]Status: Disposed7/1/2025AY 2016-17
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASST. CIT, CENTRAL CIRCLE, SAMBALPUR, AAYAKAR BHAWAN, SAMBALPUR vs SHREE BALAJI ENGICON LIMITED, BELPAHAR RS
ITA 320/CTK/2023[2011-12]Status: Disposed7/1/2025AY 2011-12
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. SHREE BAALAJI ENGICONS LIMITED,JHARSUGUDA vs DEPUTY COMMISSIONER OF INCOME TAX ( CENTRAL CIRCLE-1(1), SAMBALPUR
ITA 296/CTK/2023[2013-14]Status: Disposed7/1/2025AY 2013-14
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs M/S. SHREE BALAJI ENGICONS PVT. LTD., JHARSUGUDA
ITA 142/CTK/2023[2017-18]Status: Disposed7/1/2025AY 2017-18
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs M/S. SHREE BALAJI ENGICONS PVT. LTD., JHARSUGUDA
ITA 141/CTK/2023[2016-17]Status: Disposed7/1/2025AY 2016-17
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR vs M/S. SHREE BALAJI ENGICONS PVT. LTD., JHARSUGUDA
ITA 13/CTK/2023[2018-19]Status: Disposed7/1/2025AY 2018-19
SHRI GEORGE MATHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI SATYENDRA PRASAD,MAYURBHANJ vs ACIT, ROURKELA CIRCLE, ROURKELA
ITA 541/CTK/2024[2016-17]Status: Disposed31/12/2024AY 2016-17
PRADEEP PATI,KENDUJHAR vs ITO,WARD, KENDUJHAR
ITA 540/CTK/2024[2021-22]Status: Disposed31/12/2024AY 2021-22
KAMYAB EXPORTS (P) LIMITED,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 539/CTK/2024[2009-10]Status: Disposed31/12/2024AY 2009-10
KAMYAB EXPORTS (P) LIMITED,BHUBANESWAR vs ACIT,CIRCLE-2(1), BHUBANESWAR
ITA 538/CTK/2024[2009-10]Status: Disposed31/12/2024AY 2009-10
KAMYAB TELEVISION (P) LIMITED,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
ITA 537/CTK/2024[2017-18]Status: Disposed31/12/2024AY 2017-18
KAMYAB TELEVISION(P) LIMITED,BHUBANESWAR vs DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR
ITA 536/CTK/2024[2013-14]Status: Disposed31/12/2024AY 2013-14
NASIM KHAN,BHUBANESWAR vs INCOME TAX OFFICER,WARD-2(1), BHUBANESWAR
ITA 533/CTK/2024[2016-17]Status: Disposed31/12/2024AY 2016-17
TARINI EDUCATION TRUST,NAYAPALLI vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR
ITA 527/CTK/2024[2018-2019]Status: Disposed31/12/2024AY 2018-2019
INSTITUTE OF RURAL DEVELOPMENT PROGRAMME, IRDP,BALIDOKAN, PURI vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR
ITA 523/CTK/2024[2022-23]Status: Disposed31/12/2024AY 2022-23
INSTITUTE OF RURAL DEVELOPMENT PROGRAMME, IRDP,BALIDOKAN vs INCOME TAX OFFICER, EXEMPTION WARD,BHUBANESWAR
ITA 522/CTK/2024[2021-22]Status: Disposed31/12/2024AY 2021-22
DEBAGURU ADARSHA BIDYALAYA PARICHALANA COMMITTEE,MUGAMANDA vs INCOME TAX OFFICER, ITO WARD
ITA 518/CTK/2024[2021-2022]Status: Disposed31/12/2024AY 2021-2022
JAGANNATH SAHOO,PURI vs INCOME TAX OFFICER, PURI WARD, PURI, PURI
ITA 517/CTK/2024[2013-14]Status: Disposed31/12/2024AY 2013-14
BHARATIYA SIKSHYA BIKASHA SANSTHANA,BERHAMPUR vs ITO, BERHAMPUR
ITA 515/CTK/2024[2018-2019]Status: Disposed31/12/2024AY 2018-2019