ITAT Cuttack Bench

DHIREN KUMAR SAHOO,DHENKANAL vs INCOME TAX OFFICER,DHENKANAL WARD,DHENKANAL, DHENKANAL

SUNIL KUMAR AGRAWAL,RAIGARH vs ACIT,RANGE-1, CENTRAL CIRCLE, SAMBALPUR

TAPAS KUMAR CHANDA,JAJPUR TOWN vs INCOME TAX OFFICER, JAJPUR ROAD

SHRI DUVVURU RL REDDY (Vice President)

MR. SAROJ KAMAR SENAPATI,BHADRAK vs INCOME TAX OFFICER, BHADRAK WARD, BHADRAK

SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND (Accountant Member)

MRS. MANJULATA BARIK,BHADRAK vs INCOME TAX OFFICER, BHADRAK WARD, BHADRAK

SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

MR. ABHIJIT PATTNAIK,KHORDA vs INCOME TAX OFFICER, BHAWANIPATNA WARD, BHAWANIPATNA

SHRI DUVVURU RL REDDY (Vice President)

MR. ABHIJIT PATTNAIK,KHORDA vs INCOME TAX OFFICER, BHAWANIPATNA WARD, BHAWANIPATNA

SHRI DUVVURU RL REDDY (Vice President)

MR. ABHIJIT PATTNAIK,KHORDA vs INCOME TAX OFFICER, BHAWANI PATNA WARD, BHAWANIPATNA

SHRI DUVVURU RL REDDY (Vice President)

SANDEEP ROUT,BALASORE vs ITO,WARD-1,BALASORE, BALASORE

SHRI DUVVURU RL REDDY (Vice President)

ANIL KUMAR JENA,KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA

SHRI DUVVURU RL REDDY (Vice President)

SUBRAT TARAI,ROURKELA vs ITO WARD 3 , ROURKELA

SHRI DUVVURU RL REDDY (Vice President)

SUBRAT TARAI,ROURKELA vs ITO WARD 3, ROURKELA

the CIT(A) was not intentional. 4. In reply, Id Sr DR representing the department strongly supporting the orders of CIT(A) prayed for dismissing appeals of the assessee. The Id. Sr. DR submitted that the assessee has failed to explain “sufficient cause” for delay in filing of appeal before the CIT(A). 5. I have heard both the sides and perused the record of the case. The CIT(A) has dismissed appeals of the assessee in limine as the same were filed beyond limitation. Undisputedly, the first

SUBRAT TARAI,ROURKELA vs ITO WARD 3, ROURKELA

SHRI DUVVURU RL REDDY (Vice President)

SUBRAT TARAI,ROURKELA vs ITO WARD 3, ROURKELA

JAGDISH PRASAD AGRAWAL,TITILAGARH vs INCOME TAX OFFICERR, BOLANGIR

SHRI DUVVURU RL REDDY (Vice President)

M/S CLASSIC LOGISTIC,JODA,KEONJHAR vs INCOME TAX OFFICER KEONJHAR WARD, KEONJHAR

SHRI DUVVURU RL REDDY (Vice President)

RABINDRA KUMAR BEHERA,JHUMPURA vs ITO, ITO WARD KEONJAR

SHRI DUVVURU RL REDDY (Vice President)

DEBENDRANATH PANDA,CUTTACK vs ITO,WARD 1 (1),CUTTACK, CUTTACK

SHRI DUVVURU RL REDDY (Vice President)

TEKCHAND HARILAL,BALASORE vs INCOME TAX OFFICER, WARD-2, BALASORE, BALASORE

SHRI DUVVURU RL REDDY (Vice President)

SRI GURU TRUST,CUTTACK vs INCOME TAX OFFICER, EXEMPTION, CUTTACK

SHRI DUVVURU RL REDDY (Vice President), SHRI RAKESH MISHRA (Accountant Member)