ITAT Cuttack Bench
3,788 judgments
JINCE KURIAN,SAMBALPUR vs THE INCOME TAX OFFICER ITO,WARD 2(1),SAMBALPUR, SAMBALPUR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SAHOO DISTRIBUTEERS PRIVATE LIMITED,JAJPUR vs ASSTT.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
S.B. COMBINE,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
S.B. COMBINE,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SIBA FOUNDATION,CUTTACK vs ITO EXEMPTION,CUTTACK, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
DILLIP KUMAR SAHOO,BHUBANESWAR vs ITO WARD-2(1),BHUBANESWAR, BHUBANESWAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
KALONGO DESIAGRO FOUNDATION,CUTTACK vs INCOME TAX OFFICER,EXEMPTION, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
KALINGA DESIAGRO FOUNDATION,CUTTACK vs INCOME TAX OFFICER, EXEMPTION, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
ACADEMY OF DEVELOPMENT & APPLIED RESEARCH FOUNDATION TRUST (ADARF),BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SAMPARK,SAILASREE VIHAR, BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), , HYDERABAD
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SAMPARK,SAILASREE VIHAR, BHUBANESWAR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
JINCE KURIAN,SAMBALPUR vs THE INCOME TAX OFFICER WARD-2(1) SAMBALPUR, SAMBALPUR
JINCE KURIAN,SAMBALPUR vs THE INCOME TAX OFFICER WARD-2(1), SAMBALPUR, SAMBALPUR
IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK BEFORE S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
RADHAKRISHNA GOU SEVA SAMITI,BALASORE vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
JEEVAN DEEPTI TRUST FOR EDUCATION & RESEARCH,BHUBANESWAR vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
JEEVAN DEEPTI TRUST FOR EDUCATION & RESEARCH,BHUBANESWAR vs THE CIT (EXEMPTION), HYDERABAD, HYDERABAD
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
MADAN MOHAN GUPTA,CHANDAN BAZAR vs INCOME TAX OFFICER, CHARAMPA
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
DR WATI PARAMGURU MEMORIAL EDUCATIONAL TRUST,BHUBANESWAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, HYDERABAD
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SWAYAMSHREE MICRO CREDIT SERVICES,BHUBANESWAR vs DY COMMISSIONER OF INCOME TAX (EXEMPTION), BHUBANESWAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESHH KUAMR (Accountant Member)
BANDAN MOHANTY,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, BHUBANESWAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
