ITAT Cuttack Bench

BARUAN SERVICE CO OPERATIVE SOCIETY LIMITED,JAJPUR vs INCOME TAX OFFICER, JAJPUR WARD, JAJPUR, JAJPUR

I M C OF P C I T I (WOMEN),BARIPADA vs THE INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

I M C OF P C I T I (WOMEN),BARIPADA vs THE INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

I M C OF P C I T I (WOMEN),BARIPADA vs THE INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

I M C OF P C I T I (WOMEN),BARIPADA vs INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

SANJIB KUMAR MOHAPATRA,DHENKANAL vs INCOME TAX OFFICER, DHENKANAL WARD, DHENKANAL

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

BARUN KUMAR CHAND,BHADRAK vs THE INCOME TAX OFFICER, BHADRAK WARD, BHADRAK, BHADRAK

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

TAPAN KUMAR SETHY,CUTTACK vs ITO, WARD-2(4), CUTTACK

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

KALPANA RAY,ROURKELA vs INCOME TAX OFFICER, WARD-3, ROURKELA, ROURKELA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

TAJUDDIN KHAN,CUTTACK vs INCOME TAX OFFICER, CUTTACK

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

CHANDRA GUPTA SAHU,NEAR BYE-PASS ROAD, SUNDARGARH vs ASST.COMMISSIONER OF INCOME TAX (CENTRAL), SAMBALPUR

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

CHANDRA GUPTA SAHU,NEAR BYE-PASS ROAD, SUNDARGARH vs ASST.COMMISSIONER OF INCOME TAX (CENTRAL), SAMBALPUR

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

HINDUSTHAN ORE AND MINING PRIVATE LIMITED,BARBIL vs ITO, ROURKELA, AYAKAR BHAWAN, UDIT NAGAR ROURKELA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

LINGARAJ SAHOO,BHUBANPUR vs INCOME TAX OFFICER, KHURDA WARD , KHURDA

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

ORISSA EDUCATION TRUST,BHUBANESWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, BHUBANESWAR, BHUBANESWAR

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

SURENDRANATH SAHU,S/O LATE DIBAKAR SAHU vs ITO, WARD -2, BERHAMPUR

SHRI DUVVURU RL REDDY (Vice President)

BHOOMISHRI PUBLIC CHARITABLE TRUST,CUTTACK vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

MUKESH KUMAR RAY,JHARSUGUDA vs INCOME TAX OFFICE (ITO), ITO WARD NO. ONE

SHRI DUVVURU RL REDDY (Vice President)

ARIES MINERALS PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE 1(1) BHUBANESWAR, BHUBANESWAR

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)

DARUL ULOOM MUJAHID E MILLAT EDUCATIONAL AND WELFARE TRUST,BHADRAK vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD

S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)