ITAT Cuttack Bench
3,788 judgments
THE ASKA CO OPERATIVE SUGAR INDUSTRIES LIMITED,ASKA vs THE DEPUTY COMMISSIONER OF INCOEM TAX DCIT ASMNT,BERHAMPUR, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
KALINGA GUEST HOUSE AND RESORTS,ANGUL vs INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PRATIMA KAR,KENDRAPARA vs ITO,KENDRAPARA WARD, KENDRAPARA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M T C B I P I H TECHNLOGY,BARIPADA vs ITO, EXEMPTION, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DURGA DUTTA SUBUDHI,PURI vs ITO, WARD PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRIPRAKASH PANY,BHUBANESWAR vs INCOME TAX OFFICER,WARD-3(1), BHUBANESWAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SANJAY KUMAR BEHERA,CUTTACK vs INCOME TAX OFFICER, WARD-2(5), CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
RABINDRA GARADIA,RAYAGADA vs INCOME TAX OFFICER, RAYAGADA
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
PRADEEP KUMAR PANDA,MAYURBHANJ vs ASSISTANT COMMISSIONER OF INCOME TAX ROURKELA CIRCLE, ROURKELA
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
MR. ABHIJEET PATTNAIK,KHORDA vs INCOME TAX OFFICER BHAWANI PATNA WARD, BHAWANIPATNA
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
MR. DURYODHAN PATI,BHUBANESWAR vs DY.CIT-CIRCLE-2(1), BHUBANESWAR
NARESH KUMAR PATRO DOKI,BHUBANESWAR vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR., BERHAMPUR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
JODA AUTO CENTRE,JODA vs INCOME TAX OFFICER, KEONJHAR WARD, KEONJHAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SWARNA PRAVA BISWAL,BHUBANESWAR vs ITO PARADEEP WARD, PARADEEP, PARADEEP
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
GAYATRI STEEL,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
NEW INSPIRATION REJUVINATION MOVEMENT AND ASSISTANCE NETWORK,CUTTACK vs ITO EXEMPTION, CUTTACK, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
NEW INSPIRATION REJUVINATION MOVEMENT AND ASSISTANCE NETWORK,SUTAHAT CHRISTAN SAHI vs ITO EXEMPTION, CUTTACK
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
BATAKRUSHNA PRATIHARI THROUGH BENEFICIARY GITA PARTIHARI,PURI vs INCOME TAX OFFICER, PURI WARD, PURI
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
SEKH AMJAD,KHURDA vs DCIT, CIRCLE-1(1), BHUBANESWAR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
BISHWNATH JHA,BALANGIR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), SAMBALPUR, SAMBALPUR
S/SHRI DUVVURU RL REDDY, VICE PRESIDENT(KZ) AND RAJESH KUMAR (Accountant Member)
