ITAT Cuttack Bench
3,788 judgments
RAUT KEDARNATH,AT- BHAUPUR, PO- DALU STREET, BERHAMPUR vs ITO, WARD 1, BERHAMPUR, BERHAMPUR, ODISHA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
HIMANSU SEKHAR ROUT,BALASORE vs THE INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
K1 BEVERAGE PRIVATE LIMITED,BHUBANESWAR vs DCIT CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SOUMENDRA KUMAR MOHANTY,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-2, BHUBANESWAR, BHUBANESWAR
SUBRAT KUMAR PANIGRAHI,GANJAM vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MR. JAGTAR SINGH,KEONJHAR vs INCOME TAX OFFICER, WARD-TDS, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA, KENDRAPARA vs PRAHALLAD PRUSTY, KENDRAPARA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
NANDIGHOSH SEOLF HELP SAVINGS GOOP LIMITED,PURI vs ITO, PURI WARD, PURI, PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
OORISSA EVANGELIST TRUST ASSOCIATION,CUTTACK vs INCOME TAX OFFICER, EXEMPTION WARD, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
NESCO EMPLOYEES GRATUITY FUND TRUST,BALASORE vs ITO, WARD-1, BALASORE, BALASORE
INDIRA GANDHI INSTITUTE OF PHARMACEUTICAL SCIENCES,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SUBRAT KUMAR MISHRA,CUTTACK,ODISHA vs INCOME TAX OFFICER, AAYAKAR BHAWAN,CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAURAV GOEL,DEOGARH vs THE INCOME TAX OFFICER, WARD-2(1), SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SURESH KUMAR DIVAKAR,SAMBALPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AMAR MOHAN SAHOO,ANGUL vs THE INCOME TAX OFFICER, ANGUL WARD, ANGUL, ANGUL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RENU ACHARYA,NEW DELHI vs DCIT,CIRCLE 2(1), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
THE CUTTACK URBAN CREDIT COOPERATIVE SOCIETY LIMITED,CUTTACCK vs ITO WARD 1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
THE CUTTACK URBAN CREDIT COOPERATIVE SOCIETY LIMITED,CUTTACK vs ITO WARD- 1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BISWA SANATAN DHARMA SEVA TRUST,BHUBANESWAR vs CIT(EXEMPTION) HYDERABAD, HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BISWA SANATAN DHARMA SEVA TRUST,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
