ITAT Cuttack Bench

INCOME TAX OFFICER, JAJPUR ROAD vs TUSHAR KANTA ROUTRAY, JAJPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

RABINDRA SAHU,JAJPUR vs ITO WARD, JAJPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MD. MAHATAB ALAM,BHUBANESWAR vs DCIT,CENTRAL CIRCLE-2, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MD. MAHATAB ALAM,BHUBANESWAR vs DCIT, CENTRAL CIRCLE-2, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

NIRANJAN DWARI THROUGH LEGAL HEIR SAIRENDRI DWARI,SUNDARGARH vs INCOME TAX OFFICER WARD -1, JHARSUGUDA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

RAJESWAR THAKUR,BHAWANIPATNA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE -1(1), SAMBALPUR

RAJESWAR THAKUR,BHAWANIPATNA vs ASSTT.CIT, CIRCLE-1(1), SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

A SOCIETY FOR HUMENITY ACTIVITIES (ASHA),KALAHANDI vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, BHUBANESHWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ITO, BOLANGIR vs GOURAB MISHRA, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SRI GANESSH CHIT FUND,GANJAM vs ITO, WARD-2, BERHAMPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

CHIDANANDA SHANTI ASHRAM,PURI vs COMMISSIONER OF INCOME TAX( EXEMPTION), HYDERABAD

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

SANYOG,CUTTACK vs ITO,EXEMPTION,CUTTACK, CUTTACK

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

GANIA UNNAYAN COMMITTEE,NAYAGARH vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

GANIA UNNAYAN COMMITTEE,NAYAGARH vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DIGITAL CONSULTING AND SOFTWARE PARTNERS PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1(1), BHUBANESWAR, BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DIGITAL CONSULTING AND SOFTWARE PARTNERS PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1(1), BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

JOGENDRA KUMAR PANDA,SAMBALPUR vs INCOME TAX OFFICER, WARD-2(1), SAMBALPUR, SAMBALPUR

SAT INDER CONSTRUCTIONS PRIVATE LIMITED,CUTTACK vs DCIT ASMNT, CIRCLE 2(1),, CUTTACK

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

JAGADAMBA POLYMERS (P) LIMITED,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE

DIVINE EDUCATIONAL AND CHARITABLE TRUST,NAYAGARH vs COMMISSIONER OF INCOME TAX EXEMPTION, HYDERABAD

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)