← All Benches
ITAT Cuttack Bench
3,728 judgments
PRAVAT KUMAR PAL,DHENKANAL vs THE INCOME TAX OFFICER, WARD DHENKANAL, DHENKANAL
ITA 692/CTK/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
INDRAMANI SAHU,ANGUL vs INCOME TAX OFFICER, ANGUL
ITA 684/CTK/2026[2019-20]Status: Disposed20/8/2026AY 2019-20
SANTANU KUMAR DIXIT,KAKATAPUR vs ITO, WARD, PURI
ITA 592/CTK/2026[2017-2017]Status: Disposed20/8/2026AY 2017-2017
REGULATED MARKET COMMITTEE,PARALAKHEMUNDI vs INCOME TAX OFFICER, WARD 1, BERHAMPUR
ITA 578/CTK/2026[2017-2018]Status: Disposed20/8/2026AY 2017-2018
MRTC INDIA PVT LTD,PARADEEP vs DCIT CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR
ITA 558/CTK/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
SIKHYA O PRAGATI CHARITABLE TRUST,BALASORE vs ITO (EXEMPTION), CUTTACK, CUTTACK
ITA 760/CTK/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
PRADIPTAKUMARPATEL RAJA RADHAKANTA PATEL,ODISHA vs ITO, WARD-2(1), SAMBALPUR
ITA 754/CTK/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
SUDHIR KUMAR PANDA,BHUBANESWAR vs ITO WARD-4(3),BHUBANESWAR, BHUBANESWAR
ITA 743/CTK/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
RAYAGADA DIOCESAN EDUCATIONAL TRUST,RAYAGADA vs THE INCOME TAX OFFICER(EXEMPTION) WARD, BERHAMPUR, BERHAMPUR
ITA 712/CTK/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
RAYAGADA DIOCESAN EDUCATIONAL TRUST,RAYAGADA vs THE INCOME TAX OFFICER(EXEMPTION) WARD, BERHAMPUR, BERHAMPUR
ITA 711/CTK/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
MANZIL KUMAR GHOSH,MAYURBHANJ vs INCOME TAX OFFICER WARD-1,BARIPADA, BARIPADA
ITA 699/CTK/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
BALASORE SARASWATA SANGMA,BALASORE vs THE INCOME TAX OFFICER(EXEMPTIONS), CUTTACK, CUTTACK
ITA 697/CTK/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
BALASORE TECHNICAL SCHOOL,BALASORE vs ITO EXEMPTION, CUTTACK, CUTTACK
ITA 694/CTK/2026[AY 2022-23]Status: Disposed19/8/2026
HOTEL MAHARAJA,BARGARH vs ITO, WARD BARGARH, BARGARH
ITA 686/CTK/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
HOTEL MAHARAJA,BARGARH vs ITO WARD BARGARH, BARGARH
ITA 685/CTK/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
PRADIPTAKUMARPATEL RAJA RADHAKANTA PATEL,SAMBHALPUR vs INCOME TAX OFFICER, SAMBALPUR
ITA 639/CTK/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
M/S. HOTEL MAHARAJA,BARGARH vs ITO, BARGARH WARD, BARGARH
ITA 140/CTK/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
BIJAYA KUMAR PRUSTY,CUTTACK vs ITO, WARD 1(1), CUTTACK, CUTTACK
ITA 667/CTK/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
ASIT BEHERA,CUTTACK vs INCOME TAX OFFICER, WARD 1(1), CUTTACK
ITA 666/CTK/2026[2018-2019]Status: Disposed18/8/2026AY 2018-2019
RIMULI COLLEGE, RIMULI,KEONJHAR vs ITO KEONJHAR WARD, KEONJHAR
ITA 662/CTK/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
