← All Benches

ITAT Cuttack Bench

3,728 judgments

NAVIN KUMAR KOCHAR,CUTTACK, ODISHA vs ITO, WARD 1(1), CUTTACK, CUTTACK, ODISHA

ITA 579/CTK/2026[2017-2018]Status: Disposed17/9/2026AY 2017-2018

INDIAN MANAGEMENT AND TECHNICAL SOCIETY,BHUBANESWAR vs ITO, EXEMPTION, BHUBANESWAR

ITA 568/CTK/2026[2022-2023]Status: Disposed17/9/2026AY 2022-2023

MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK

ITA 41/CTK/2026[2017-18]Status: Disposed17/9/2026AY 2017-18

MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK

ITA 40/CTK/2026[2017-18]Status: Disposed17/9/2026AY 2017-18

NIBEDITA PRIYADARSHINI SATAPATHY,ODISHA vs ITO, WARD DHENKANAL, DHENKANAL

ITA 325/CTK/2026[2016-17]Status: Disposed17/9/2026AY 2016-17

CHOUDHURY PRAVAT KESHARI MISHRA,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK

ITA 218/CTK/2026[2012-13]Status: Disposed17/9/2026AY 2012-13

SUDHANSHU BHUSAN KAR,NASADIPUR, KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA

ITA 525/CTK/2026[2017-18]Status: Disposed16/9/2026AY 2017-18

AKBAL ZULLUR RAHMAN,AT/PO-JHUMPURA, DIST-KENDUJHAR vs ITO, WARD KEONJHAR, KEONJHAR

ITA 688/CTK/2026[2020-21]Status: Disposed10/9/2026AY 2020-21

GOURAV AGRAWAL,TITLAGARH vs ITO, ITO WARD BALANGIR

ITA 606/CTK/2026[2019-20]Status: Disposed10/9/2026AY 2019-20

SERAJUDDIN AND CO,KOLKATA vs DCIT/ACIT CENTRAL CIRCLE-1, BHUBANESWAR

ITA 536/CTK/2026[2021-22]Status: Disposed10/9/2026AY 2021-22

ROYAL MAHANAGAR DEVELOPERS,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 69/CTK/2026[2014-15]Status: Disposed9/9/2026AY 2014-15

PANCHAM STUDIO PVT. LTD,BHUBANESWAR vs ITO, WARD 1(1), BHUBANESWAR, BHUBANESWAR

ITA 591/CTK/2026[2020-21]Status: Disposed9/9/2026AY 2020-21

SARASWATI SISHU VIDYA MANDIR,CUTTACK vs ITO EXEMPTION, CUTTACK, CUTTACK

ITA 587/CTK/2026[2022-23]Status: Disposed9/9/2026AY 2022-23

ODISHA COAL AND POWER LIMITED,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 112/CTK/2026[2018-2019]Status: Disposed9/9/2026AY 2018-2019

M/S MAHANADI NORTH DIVISION,JAGATPUR, CUTTACK vs INCOME TAX OFFICER (TDS), TULASIPUR

ITA 687/CTK/2026[2019-20]Status: Disposed8/9/2026AY 2019-20

SATENDRA PRASAD,KACHERY ROAD, PO/PS-BARIPADA, DIST-MAYURBHANJ- vs ACIT, CIRCLE ROURKELA, ROURKELA

ITA 653/CTK/2026[2019-20]Status: Disposed8/9/2026AY 2019-20

SHIVANI SINGH,BOKARO vs ITO, WARD DHENKANAL, ORISSA

ITA 394/CTK/2026[2020-21]Status: Heard8/9/2026AY 2020-21

SAINT XAVIER EDUCATIONAL & CHARITABLE TRUST,BHUBANESWAR vs ITO (EXEMPTION) WARD BHUBANESWAR, BHUBANESWAR

ITA 753/CTK/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

SATYA SAI DEVELOPERS,RAYAGADA vs ITO, WARD, RAYAGADA

ITA 752/CTK/2026[2011-12]Status: Disposed20/8/2026AY 2011-12

BRIDGEWELL EDUCATIONAL & CHARITABLE TRUST,BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR

ITA 748/CTK/2026[2023-24]Status: Disposed20/8/2026AY 2023-24