← All Benches
ITAT Cuttack Bench
3,788 judgments
SRIDHAR PANDA,BALASORE vs DCIT,CENTRAL CIRCLE 1, BHUBANESWAR
ITSSA 47/CTK/2026[2011-12]Status: Disposed30/9/2026AY 2011-12
SRIDHAR PANDA,BALASORE vs DCIT, CENTRAL CIRCLE 1,, BHUBANESWAR
ITSSA 46/CTK/2026[2015-16]Status: Disposed30/9/2026AY 2015-16
RABINDRA NATH MOHANTY,BHUBANESWAR vs ITO, WARD-3(4), BHUBANESWAR
ITA 91/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
MEENA THAKUR,SUNDARGARH vs INCOME TAX OFFICER WARD-3, ROURKELA, ROURKELA
ITA 633/CTK/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
BABITA PANDA,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR
ITA 603/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
SARAT CHANDRA PANDA,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR
ITA 602/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
TAPAN JENA,BALASORE vs THE INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
ITA 566/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
DEBARAJ SAHOO,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR
ITA 177/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
ANUP KUMAR KHUNTIA,BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR, BHUBANESWAR
ITA 737/CTK/2026[2020-2021]Status: Disposed29/9/2026AY 2020-2021
SANATAN PARIDA,CUTTACK vs ITO WARD 1(1), CUTTACK
ITA 736/CTK/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
UTKAL GRAMEEN BANK,SAMBALPUR vs I.T.O (TDS), SAMBALPUR
ITA 596/CTK/2026[2012-13]Status: Disposed18/9/2026AY 2012-13
UTKAL GRAMEEN BANK,BHUBANESWAR vs I.T.O. (TDS), SAMBALPUR
ITA 595/CTK/2026[2011-12]Status: Disposed18/9/2026AY 2011-12
UTKAL GRAMEEN BANK,BHUBANESWAR vs I.T.O. (TDS), SAMBALPUR
ITA 594/CTK/2026[2010-11]Status: Disposed18/9/2026AY 2010-11
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 705/CTK/2026[2014-15]Status: Disposed17/9/2026AY 2014-15
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 704/CTK/2026[2013-14]Status: Disposed17/9/2026AY 2013-14
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 703/CTK/2026[2012-13]Status: Disposed17/9/2026AY 2012-13
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 702/CTK/2026[2011-12]Status: Disposed17/9/2026AY 2011-12
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 701/CTK/2026[2010-11]Status: Disposed17/9/2026AY 2010-11
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),CUTTACK, CUTTACK
ITA 700/CTK/2026[2009-10]Status: Disposed17/9/2026AY 2009-10
VIKASH KUMAR BHARALAWALA,CUTTACK vs ITO WARD-1(1), CUTTACK
ITA 659/CTK/2026[2020-21]Status: Disposed17/9/2026AY 2020-21