ITAT Cuttack Bench
3,788 judgments
DEPUTY CHIEF ENGINEER CON. EAST COAST RAILWAY,JAJPUR vs ITO, WARD TDS , CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY CHIEF ENGINEER CON. EAST COAST RAILWAY,JAJPUR vs ITO, WARD TDS,, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY CHIEF ENGINEER CON. EAST COAST RAILWAY,JAJPUR vs ITO, WARD TDS, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEPUTY CHIEF ENGINEER CON. EAST COAST RAILWAY,JAJPUR vs ITO, WARD TDS, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BIDYA BHARATI EDUCATIONAL TRUST,BHUBANESWAR vs ITO, EXEMPTION, BHUBANESWAR
BIDYA BHARTI EDUCATIONAL TRUST,BHUBANESWAR vs ITO, EXEMPTION , BHUBANESWAR
DRDO RANGE EDUCATIONAL SOCIETY CHANDIPUR,CHANDIPUR vs INCOME TAX OFFICER, EXEMPTION WARD, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DRDO RANGE EDUCATIONAL SOCIETY CHANDIPUR,BALESWAR vs INCOME TAX OFFICER, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NAVIN CHANDRA RAWAL,CUTTACK vs THE INCOME TAX OFFICER, WARD-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PANCHAYAT SAMITI DANAGADI,JAJPUR vs THE INCOME TAX OFFICER, JAPJPUR WARD, JAJPUR, JAJPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BHABANI SHANKAR BEDI,JAJPUR vs INCOME TAX OFFICER JAJPUR WARD, JAJPUR, JAJPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JHADESWAR MANDAL,BHADRAK vs THE INCOME TAX OFFICER, BHADRAK WARD, BHADRAK, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SEIKH SULTAN NOOR,BHADRAK vs THE INCOME TAX OFFICER, BHADRAK WARD, BHADRAK, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ORISSA RENEWABLE ENERGY DEVELOPMENT AGENCY (OREDA),BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX ( EXEMPTION), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JITENDRA BISOYI,DABUGAON vs ITO, JEYPORE WARD, JEYPORE
the AO at the first hearing. Should the assessee not pay the above-mentioned costs within the prescribed period of sixty days from the date of this order, the order of the Id. CIT(A) shall stand confirmed. 6. In the result, appeal of the assessee is partly allowed for statistical purposes. Order dictated and pronounced in the open court on 18/02/2026. Sd/- (मधुसूदन सावडिआ) (MADHUSUDAN SAWDIA) लेखा सदस्य/ ACCOUNTANT MEMBER दिनांक Dated 18/02/2026 Shri P.K.Mishra, Sr. PS sd/- (जार्ज माथन) (GE
MOHAN RAO TANAGANI,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PANCHAYAT SAMITI DANAGADI,JAJPUR vs THE INCOME TAX OFFICER, WARD TDS, CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SARADA BUILDCON PRIVATE LIMITED,JAJPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AYIMAT KHAN,BHADRAK vs INCOME TAX OFFICER, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
AYIMAT KHAN,BHADRAK vs INCOME TAX OFFICER, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
