BIDYA BHARTI EDUCATIONAL TRUST,BHUBANESWAR vs. ITO, EXEMPTION , BHUBANESWAR

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ITA 778/CTK/2025Status: DisposedITAT Cuttack18 February 2026AY 2022-231 pages

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12. In the result, appeals of the assessee are partly allowed for statistical purposes.

Order dictated and pronounced in the open court on 18/02/2026.

Sd/- Sd/- (मधुसूदन साव�डआ) (जाज� माथन) (MADHUSUDAN SAWDIA) (GEORGE MATHAN) लेखा सद�य/ ACCOUNTANT MEMBER �या�यक सद�य / JUDICIAL MEMBER �दनांक Dated 18/02/2026 Shri P.K.Mishra, sr PS. आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. The appellant : Bidya Bharati Educational Trust, Block -3/4A, BMC Bhawani Enclave, Sahid Nagar, Bhubaneswar 2. ��यथ� / The Respondent- ITO (Exemption), Bhubaneswar 3. आयकर आयु�त(अपील) / The DDL/J CIT(A), Chandigarh 4. आयकर आयु�त / CIT , Cuttack 5. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कटक / DR, ITAT, Cuttack 6. गाड� फाईल / Guard file. स�या�पत ��त //True Copy// आदेशानुसार/ BY ORDER,

(Assistant Registrar) आयकर अपील�य अ�धकरण, कटक/ITAT, Cuttack

12. In the result, appeals of the assessee are partly allowed for statistical purposes.

Order dictated and pronounced in the open court on 18/02/2026.

Sd/- Sd/- (मधुसूदन साव�डआ) (जाज� माथन) (MADHUSUDAN SAWDIA) (GEORGE MATHAN) लेखा सद�य/ ACCOUNTANT MEMBER �या�यक सद�य / JUDICIAL MEMBER �दनांक Dated 18/02/2026 Shri P.K.Mishra, sr PS. आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. The appellant : Bidya Bharati Educational Trust, Block -3/4A, BMC Bhawani Enclave, Sahid Nagar, Bhubaneswar 2. ��यथ� / The Respondent- ITO (Exemption), Bhubaneswar 3. आयकर आयु�त(अपील) / The DDL/J CIT(A), Chandigarh 4. आयकर आयु�त / CIT , Cuttack 5. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कटक / DR, ITAT, Cuttack 6. गाड� फाईल / Guard file. स�या�पत ��त //True Copy// आदेशानुसार/ BY ORDER,

(Assistant Registrar) आयकर अपील�य अ�धकरण, कटक/ITAT, Cuttack

12.

In the result, appeals of the assessee are partly allowed for statistical purposes.

Order dictated and pronounced in the open court on 18/02/2026.

Sd/- Sd/- (मधुसूदन साव�डआ) (जाज� माथन) (MADHUSUDAN SAWDIA) (GEORGE MATHAN) लेखा सद�य/ ACCOUNTANT MEMBER �या�यक सद�य / JUDICIAL MEMBER �दनांक Dated 18/02/2026 Shri P.K.Mishra, sr PS. आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. The appellant : Bidya Bharati Educational Trust, Block -3/4A, BMC Bhawani Enclave, Sahid Nagar, Bhubaneswar 2. ��यथ� / The Respondent- ITO (Exemption), Bhubaneswar 3. आयकर आयु�त(अपील) / The DDL/J CIT(A), Chandigarh 4. आयकर आयु�त / CIT , Cuttack 5. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, कटक / DR, ITAT, Cuttack 6. गाड� फाईल / Guard file. स�या�पत ��त //True Copy// आदेशानुसार/ BY ORDER,

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