ITAT Cuttack Bench
3,788 judgments
NATIONAL INSTITUTE FOR COMMUNITY AND CHILD DEVELOPMENT,KALAPATHARA vs I.T.O. (EXEMPTION), BHUBANESWAR, AT- VSS NAGAR ROAD
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NATIONAL INSTITUTUTE FOR COMUNITY AND CHILD DEVELOPMENT,KALAPATHRA vs I.T.O(EXEMPTION), BHUBANESWAR., AT-VSS NAGAR ROAD, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NATIONAL INSTITUTE FOR COMMUNITY AND CHILD DEVELOPMENT,KALAPATHARA vs I.T.O(EXEMPTION), BHUBANESWAR, VSS NAGAR ROAD, BHUBANESAWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
HRUDANANDA SAHU,BOLANGIR vs ITO, WARD-1, BOLANGIR, BOLANGIR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TARASHANKAR DAS REPRSENTED THROUGH HIS LEGAL HEIR KARTIK CHANDRA DAS,MAYURBHANJ vs INCOME TAX OFFICER WARD-1, BARIPADA, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KADAMBALA HARISCHANDRA CHOUDHURY ,BERHAMPUR , GANJAM vs ITO, WARD 1 , BERHAMPUR, BEHERAMPUR,ORISSA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DILIP KUMAR PRAMALIK,CDA,BIDANASI vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1), AAYAKARKAR BHAWAN, SHELTER CHHAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GRAMYA VIKAS SANGATHAN,TOTASAHI, NABARANGPUR vs ITO , EXEMPTION WARD, BERHAMPUR, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MD BADI UDDIN,SAMBALPUR vs ITO ,WARD-2(1), SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CIRCLE-1(1), BHUBANESWAR vs HI TECH ESTATES & PROMOTERS PRIVATE LIMITED, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SATIKANTA MAHAPATRA,PURI vs INCOME TAX OFFICER, PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CIRCLE-1(1), BHUBANESWAR vs HI TECH ESTATES & PROMOTERS PRIVATE LIMITED, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT CIRCLE 1(1) BHUBANESWAR, BHUBANESWAR vs HI TECH ESTATE & PROMOTERS PVT. LTD., BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CIRCLE-1(1), BHUBANESWAR vs HI TECH ESTATES & PROMOTERS PRIVATE LIMITED, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT, CIRCLE-1(1), BHUBANESWAR vs HI TECH ESTATES & PROMOTERS PRIVATE LIMITED, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRI PRATAP CHANDRA TRIPATHY,GANJAM vs ITO, WARD-1, GANJAM
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RASHMI RANJAN BEURA,BHUBANESWAR vs INCOME TAX OFFICER WARD-5(1), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRASANNA KUMAR SETHY,KENDRAPARA vs INCOME TAX OFFICER WARD-2(1),SAMBALPUR, SAMBALPUR
RAMESH CHANDRA NAYAK,ROURKELA vs ACIT, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SABIRUDDIN AHAMMAD,KHORDHA vs PRINCIPAL COMMSSIONER OF INCOME TAX, BHUBANESWAR-1, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
