ITAT Cuttack Bench
3,788 judgments
SATE BANK OF INDIA OFFICERS MULTI PURPOSE CO-OPERATIVE SOCIETY ORISSA LIMITED,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
STATE BANK OF INDIA,BALONI BRANCH,BALONI vs JOINT COMMISSIONER OF INCOME TAX(TDS), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GRAM VIKAS,MOHUDA vs INCOME TAX OFFICER, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GOBINDA KUMURA,BANGURKELA vs INCOME TAX OFFICER, JHARSUGUDA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAJESH KUMAR MISHRA,ROURKELA vs ITO WARD-1, ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NAITIK EDUCATIONAL AND CHARITABLE TRUST,BHAWANIPATNA vs INCOME TAX OFFICER, EXEMPTION WARD, SAMBALPUR
CHAKRADHAR JENA,NALAGARA vs INCOME TAX OFFICER, WARD BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JANAKI SETHY,PALIKIRI, DHAMNAGAR vs INCOME TAX OFFICER, CHARAMPA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DINABANDHU FOUNDATION FOR EDUCATIONAL RESEARCH & SOCIO ECONOMIC DEVELOPMENT,BHUBANESWAR vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER/INCOME TAX OFFICER, NFAC, DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUDHANSU RANJAN NAYAK,BHUBANESWAR vs INCOME TAX OFFICER WARD 5(1),BHUBANESWAR , BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RANI EPARI,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAVIKANT SABALKA,SAMBALPUR vs ITO, WARD-2(1), SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MAYURBHANJ CENTRAL CO-OPERATIVE BANK LIMITED,BARIPADA vs INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MAYURBHANJ CENTRAL COOPERATIVE BANK LIMITED,BARIPADA vs ITO, WARD-1, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BEBABRATA MOHANTY,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEBABRATA MOHANTY,CUTTACK vs INCOME TAX OFFICER, WARD-2(3), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
M/S.SWAYAMSHREE MAHILA SAMABAYA SAMITI LIMITED,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
M/S. SWAYAMSHREE MAHILA SAMABAYA SAMITI LIMITED,CUTTACK vs INCOME TX OFFICER, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TRIMURTI STEELS,BHUBANESWAR vs INCOME TAX OFFICER, WARD 2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAVAKAR PATRA,BHADRAK vs INCOME TAX OFFICER WARD, BHADRAK, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
