ITAT Cuttack Bench
3,788 judgments
APARNA PRADHAN,GOVIND RESIDENCY, KIIT ROAD, BHUBANESWAR vs ITO KENDDRAPADA WARD,, KENDRAPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRIKANTA PRADHAN,ANADIPUR, CHHENDIPADA vs ITO ANUGUL WARD, ANUGUL, ANUGUL
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
M/S RAMESWAR AGRO INDUSTRIES PRIVATE LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE 1 (2), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUBASH KUMAR SAHOO,CUTTACK vs ITO, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SITARAM SITANI,BRAJRAJNAGAR vs INCOME TAX OFFICER, WARD-2, JHARSUGUDA, JHARSUGUDA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRATYUSHA CHANDRA SUBUDHI,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JAGATAPRAVA DAS,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SIBARAM RAUT,BERHAMPUR vs ITO WARD-2, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BISWAMBAR PATI,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRAMOD PATRA,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1),CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHREE SHIRDI SAIBABA SEVA CHARATABLE TRUST,KEONJHAR vs INCOME TAX OFFICER, ITO EXEMPTION CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRI BIDYADHAR DAS,BALASORE vs ITO, WARD-1, BALASORE
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GEETA BAID,HYDERABAD vs INCOME TAX OFFICER - JEYPORE, JEYPORE
CHILIKA DEVELOPMENT AUTHORITY,BHUBANESWAR vs ACIT, TDS CIRCLE, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CHILIKA DEVELOPMENT AUTHORITY,BHUBANESWAR vs ACIT, TDS CIRCLE, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANUPAMA INFOTECH PROVATE LIMITED,MAYURBHANJ vs INCOME TAX OFFICER, WARD-1, BARIPADA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAGADISH BEHERA,KEONJHAR vs INCOME TAX OFFICER, KEONJHAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SANDIPAN RAY,SINGAPORE vs ACIT, INTERNATIONAL TAXATION
NEW HOPE SOCIETY,BERHAMPUR vs ITO EXEMPTION, BERHAMPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ORISSA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK,BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
