ITAT Cuttack Bench
3,788 judgments
PRASANTA KUMAR PANDA,PHULABANI,KANDHAMALA vs ITO, WARD PHULBANI, ITO, WARD PHULBANI/
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRASANTA KUMAR PANDA,PHULBANI ,KANDHAMALA vs ITO, WARD PHULBANI, ITO, WARD PHULBANI
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRASANTA KUMAR PANDA,PHULABANI vs ITO, WARD PHULBANI, PHULABANI
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANOJ KUMAR ROUT,BALASORE vs ITO-WARD(1),BALASORE, BALASORE
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VIDYASAGAR INSTITUTE OF TECHNICAL STUDIES,BHUBANESWA vs EXEMPTION WARD, BBN, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEEPA PRAJAPATI,SUNDERGARH vs ITO, WARD-1, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASHOK KUMAR JAIN,RAIPUR vs INCOME TAX OFFICER , BOLANGIR, NATIONAL FACELESS APPEAL CENTRE (NFAC)
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
CHARAN BEHERA,PURI vs INCOME TAX OFFICER WARD, ANGUL, ANGUL
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANNAPURNA CHARITABLE TRUST,CUTTACK vs INCOME TAX OFFICER EXEMPTION, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MAHESWAR BEHERA,PURI vs ITO-WARD PURI, PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SREE GANESH INFRA PROJECT PVT LTD,CUTTACK vs DCIT CIRCLE-1(1) CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ODISHA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD,BHUBANESWAR vs DCIT, CIR-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ODISHA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD,BHUBANESWAR vs DCIT, CIR-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ODISHA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD,BHUBANESWAR vs DCIT, CIR-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ODISHA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD,BHUBANESWAR vs DCIT, CIR-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GEETANJALI DEY ,BALASORE vs ITO, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GEETANNJALI DEY,BALASORE vs ITO, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RASMITA PANDA,CUTTACK vs ITO WARD1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRADYUMNA KUMAR LATH,JHARSUGUDA vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE ,ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SATYAJIT MUNDA,MAYURBHANJ vs THE INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
