ITAT Cuttack Bench
3,788 judgments
SATYABRATA JENA,KENDRAPADA vs DCITCIRCLE-1(1) CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHRI RADHA KRISHNA ISPAT PRIVATE LIMITED,KALUNGA vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT CIRCLE ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BAIJAYANTI MEHER,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BAIJAYANTI MEHER,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SANGITA KAMILYA,J S MARKET, DHENKANAL vs ITO, WARD, DHENKANAL
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DR NARAYAN PRASAD DAS MEMORIAL CHARITABLE PUBLIC TRUST,CUTTACK vs ITO EXEMPTION,CUTTACK, CUTTACK
DR NARAYAN PRASAD DAS MEMORIAL CHARITABLE PUBLIC TRUST,CUTTACK vs ITO EXEMPTION,CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DR NARAYAN PRASAD DAS MEMORIAL CHARITABLE PUBLIC TRUST ,CUTTACK vs ITO EXEMPTION,CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BARAPALI SERVICE COOPERATIVE SOCIETY LIMITED,BARAGARH vs ITO, BARGARH WARD, BARGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BARAPALI SERVICE COOPERATIVE SOCIETY LIMITED,BARGARH vs ITO, BARGARH WARD, BARGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BARAPALI SERVICE COOPERATIVE SOCIETY LIMITED,BARGARH vs ITO, BARGARH WARD, BARGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RASHMI RANJAN SAHOO,BHUBANESWAR vs ITO, WARD KENDRAPADA, INCOME TAX DEPARTMENT
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LATE GANGADHAR JENA THROUGH ACCOUNTABLE PERSON PRAMOD KISHORE JENA,PARADEEP vs DCIT, CENTRAL CIRCLE-2, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LATE GANGADHAR JENA THROUGH ACCOUNTABLE PERSON PRAMOD KISHORE JENA,PARADEEP vs DY./ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LATE GANGADHAR JENA THROUGH ACCOUNTABLE PERSON PRAMOD KISHORE JENA,PARADEEP vs DY./ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
LATE GANGADHAR JENA THROUGH ACCOUNTABLE PERSON PRAMOD KISHORE JENA,PARADEEP vs DCIT, CENTRAL CIRCLE-2, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRADEEP KUMAR SAHOO,KUNDI MOHANTYPADA vs INCOME TAX OFFICER, WARD BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DEBASIS BEHERA,SARALA vs INCOME TAX OFFICER, WARD KEONJHAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHAKTI RANJAN DASH,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SHAKTI RANJAN DASH,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)