DR NARAYAN PRASAD DAS MEMORIAL CHARITABLE PUBLIC TRUST,CUTTACK vs. ITO EXEMPTION,CUTTACK, CUTTACK
Facts
The assessee, Dr Narayan Prasad Das Memorial Charitable Public Trust, filed an appeal before the ITAT against an order from the revenue. The appeal was heard and pronounced in open court.
Held
The order states that the appeal of the assessee is dismissed. Specific details regarding the grounds for dismissal or the nature of the original dispute are not provided in this excerpt.
Key Issues
The appeal of the assessee was dismissed by the tribunal.
Sections Cited
AI-generated summary — verify with the full judgment below
ITA No. 75/Ctk/2026
In the result, appeal of the assessee is dismissed.
Order dictated and pronounced in the open court on 26/02/2026. Sd/- sd/- (MADHUSUDAN SAWDIA) (GEORGE MATHAN) ACCOUNTANT MEMBER JUDICIAL MEMBER Cuttack, Dated: 26/02/2026 *Ranjan, Sr. PS Copy to: 1. Assessee - Dr Narayan Prasad Das Memorial Charitable Public Trust, At- Tigiria, PO: Tigiria, Dist: Cuttack 2. Revenue: ITO (Exemption), Cuttack 3. CIT(A), Cuttack 4. CIT 5. DR 6. Guard File By Order
Assistant Registrar, ITAT, Cuttack