← All Benches

ITAT Cuttack Bench

3,788 judgments

BISHIKESAN PATTANAYAK,BARIPADA vs INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

ITA 244/CTK/2026[2016-17]Status: Disposed13/5/2026AY 2016-17

BISHIKESAN PATTANAYAK,BARIPADA vs INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

ITA 243/CTK/2026[2013-14]Status: Disposed13/5/2026AY 2013-14

DEEPAK KUMAR SAHOO,KENDUJHAR vs ACIT, CIRCLE ROURKELA, UDIT NAGAR ROURKELA

ITA 17/CTK/2026[2021-22]Status: Disposed13/5/2026AY 2021-22

BASUDEV EDUCATIONAL CHARITABLE TRUST,BHUBANESWAR vs CIT (EXEMPTION), HYDERABAD

ITA 802/CTK/2025[2026-27]Status: Disposed13/5/2026AY 2026-27

DEPUTY COMMISSIONER OF INCOME TAX( EXEMPTION), BHUBANESWAR, BHUBANESWAR vs OMC EMPLOYEES GRATUITY FUND TRUST, OMC HOUSE, BHUBANESWAR, KHURDA, ODISHA

ITA 87/CTK/2026[2017-18]Status: Disposed12/5/2026AY 2017-18

SURYENDU BIKASH PANIGRAHI,BALASORE vs ITO. WARD-1, BALASORE

ITA 684/CTK/2025[2015-16]Status: Disposed12/5/2026AY 2015-16

B & A PACKAGING INDIA LIMITED,BALASORE vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 663/CTK/2025[2022-23]Status: Disposed12/5/2026AY 2022-23

SANJAY MISHRA,CUTTACK vs ACIT., CIRCLE-2(1), CUTTACK

ITA 655/CTK/2025[2013-14]Status: Disposed12/5/2026AY 2013-14

SANJAY MISHRA,CUTTACK vs ACIT,CIRCLE-2(1), CUTTACK

ITA 634/CTK/2025[2015-16]Status: Disposed12/5/2026AY 2015-16

SANJAY MISHRA,CUTTACK vs A.C.I.T, CENTRAL CIRCLE-2(1), CUTTACK

ITA 633/CTK/2025[2014-15]Status: Disposed12/5/2026AY 2014-15

SHRI SANJAY MISHRA,CUTTACK vs ASSTT.COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CUTTACK

ITA 623/CTK/2025[2011-12]Status: Disposed12/5/2026AY 2011-12

DCIT, EXEMPTION CIRCLE, BHUBANESWAR vs CONTRIBUTORY PROVIDENT FUND FOR STAFF OF OMC LTD, BHUBANESWAR

ITA 593/CTK/2025[2018-19]Status: Disposed12/5/2026AY 2018-19

INCOME TAX OFFICER, BOLANGIR vs KUTURLA SERVICE CO-OPERATIVE SOCIETY, BOLANGIR

ITA 465/CTK/2024[2017-18]Status: Disposed12/5/2026AY 2017-18

AKBAL JULLUR RAHMAN,KEONJHAR vs ITO, WARD KEONJHAR, KEONJHAR

ITA 141/CTK/2026[2019-20]Status: Disposed28/4/2026AY 2019-20

JAGANNATH TRUCK OWNERS ASSOCIATION,PARADEEP vs DY.CIT, CIRCLE 1(1),CUTTACK., CUTTACK

ITA 368/CTK/2025[2018-19]Status: Disposed24/4/2026AY 2018-19

DCIT, CENTRAL CIRCLE - 2(1), NAGPUR vs KHARE AND TARKUNDE INFRASTRUCTURE PRIVATE LIMITED, NAGPUR

ITA 279/NAG/2025[2016-17]Status: Disposed21/4/2026AY 2016-17

UDAYKUMAR VYAS,NAGPUR vs ITO WARD 1 (5), BSNL RTTC BUILDING

ITA 262/NAG/2025[2013-14]Status: Disposed21/4/2026AY 2013-14

M/S. BHAGABAN MOHAPATRA CONSTRUCTIONS & ENGINEERS PRIVATE LIMITED,JAGATSINGHPUR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-1, CUTTACK, CUTTACK

ITA 152/CTK/2026[2010-11]Status: Disposed20/4/2026AY 2010-11

TILAK CHAND AGRAWAL,TITILAGARH vs THE INCOME TAX OFFICER, WARD-1, BOLANGIR, BOLANGIR

ITA 148/CTK/2026[2020-21]Status: Disposed20/4/2026AY 2020-21

ANJULATA BEHERA,KENDRAPARA vs INCOME TAX OFFICER WARD, KENDRAPADA, KENDRAPARA

ITA 143/CTK/2026[2017-18]Status: Disposed20/4/2026AY 2017-18