← All Benches

ITAT Cuttack Bench

3,788 judgments

AUROGLOBAL COMTRADE PRIVATE LIMITED,PUNJABI COLONY, SATYA NAGAR , BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR, AAYAKAR BHAWAN, BHUBANESWAR

ITA 263/CTK/2026[2020-21]Status: Disposed18/5/2026AY 2020-21

TALCHER FERTILIZERS LIMITED,FCIL, TALCHER UNIT vs PRINCIPAL COMMISSIONER OF INCOME TAX, BHUBANESWAR

ITA 136/CTK/2026[2022-23]Status: Disposed18/5/2026AY 2022-23

BLUE HAWK SECURITY SERVICES PVT. LTD.,BERHAMPUR vs INCOME TAX OFFICER, WARD -1, BERHAMPUR

ITA 766/CTK/2025[2015-2016]Status: Disposed18/5/2026AY 2015-2016

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR vs JYOTE PROPERTIES, BHUBANESWAR

ITA 668/CTK/2025[2022-23]Status: Disposed18/5/2026AY 2022-23

ARJUN REALTORS,BARGARH vs THE INCOME TAX OFFICER, WARD BARGARH., BARGARH

ITA 37/CTK/2026[2016-17]Status: Disposed14/5/2026AY 2016-17

PEER KUMAR SINGH,ANGUL vs INCOME TAX OFFICER, WARD ANGUL, ANGUL

ITA 260/CTK/2026[2008-09]Status: Disposed14/5/2026AY 2008-09

DINESH CHANDRA DAS,MAYURBHANJ vs INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

ITA 259/CTK/2026[2012-13]Status: Disposed14/5/2026AY 2012-13

SONTHALIA BROTHERS,CUTTACK vs DCIT,CIRCLE-2(1),CUTTACK, CUTTACK

ITA 258/CTK/2026[2016-17]Status: Disposed14/5/2026AY 2016-17

KALINGA AUTOMOBILES,BARGARH vs INCOME TAX OFFICER, BARGARH

ITA 257/CTK/2026[2014-15]Status: Disposed14/5/2026AY 2014-15

NILA MADHABA RICE MILL,MAHURA vs ITO, WARD , BHAWANIPATNA

ITA 254/CTK/2026[2017-18]Status: Disposed14/5/2026AY 2017-18

RAJESH KUMAR GUPTA,NEAR POST OFFICE MANOHARPUR vs ACIT, RANGE-I, CENTRAL CIRCLE, SAMBALPUR

ITA 253/CTK/2026[2019-20]Status: Disposed14/5/2026AY 2019-20

AKASHDEEP DIBYASINGH GIRI,BHUBANESWAR vs DCIT, CIRCLE 1(1), BHUBANESWAR, , AYAKAR BHAWAN, BHUBANESWAR

ITA 252/CTK/2026[2016-17]Status: Disposed14/5/2026AY 2016-17

BIKRAM SAHOO,CUTTACK vs ITO , WARD-2(1),CUTTACK, CUTTACK

ITA 239/CTK/2026[2017-18]Status: Disposed14/5/2026AY 2017-18

RAMA CHANDRA PATRA,CUTTACK vs ITO, WARD-2(1),CUTTACK, CUTTACK

ITA 235/CTK/2026[2017-18]Status: Disposed14/5/2026AY 2017-18

KISHORE KUMAR MOHAPATRA,BHADRAK vs THE INCOME TAX OFFICER, BHADRAK WARD, BHADRAK, BHADRAK

ITA 1/CTK/2026[2017-18]Status: Disposed14/5/2026AY 2017-18

SANGRAM MISHRA,TARBHA vs INCOME TAX OFFICER, WARD-1, BALANGIR

ITA 66/CTK/2026[2009-10]Status: Disposed13/5/2026AY 2009-10

BISHIKESAN PATTANAYAK,BARIPADA vs INCOME TAX OFFICER, WARD-1, BARIPADA, BARIPADA

ITA 251/CTK/2026[2017-18]Status: Disposed13/5/2026AY 2017-18

BIMAL KUMAR PARIDA,DHENKANAL vs THE INCOME TAX OFFICER, WARD DHENKANAL, DHENKANAL

ITA 247/CTK/2026[2017-18]Status: Disposed13/5/2026AY 2017-18

BIMAL KUMAR PARIDA,DHENKANAL vs THE INCOME TAX OFFICER, WARD DHENKANAL, DHENKANAL

ITA 246/CTK/2026[2017-18]Status: Disposed13/5/2026AY 2017-18

GAYATRI EDUCATIONAL AND CHARITABLE TRSUT,BHUBANESWAR vs ITO, EXEMPTION WARD, BERHAMPUR

ITA 245/CTK/2026[2016-17]Status: Disposed13/5/2026AY 2016-17