← All Benches
ITAT Cuttack Bench
3,788 judgments
DEEPAK STEEL AND POWER LTD,BARBIL vs DCIT- ROURKELA CIRCLE-ROURKELA., ROURKELA
ITA 578/CTK/2025[2009-10]Status: Disposed22/5/2026AY 2009-10
DEEPAK STEEL AND POWER LTD,BARBIL vs DCIT-ROURKELA CIRCLE.ROURKELA., ROURKELA
ITA 577/CTK/2025[2008-09]Status: Disposed22/5/2026AY 2008-09
SOCIETY FOR TRAINING, ACTION, RESEARCH & REHABILITATION (STARR),BHUBANESWAR vs ITO, EXEMPTION WARD, BHUBANESWAR
ITA 86/CTK/2026[2023-24]Status: Disposed20/5/2026AY 2023-24
ANANDA KUMAR SAHU,TIKRAPARA vs INCOME TAX OFFICER, BOLANGIR
ITA 85/CTK/2026[2017-2018]Status: Disposed20/5/2026AY 2017-2018
THE HUMAN DEVELOPMENT,KALAHANDI vs INCOME TAX OFFICER EXEMPTION, SAMBALPUR
ITA 282/CTK/2026[2022-2023]Status: Disposed20/5/2026AY 2022-2023
JAMBU BISWAL,PURI vs DCIT, CENTRAL CIRCLE 2 , BBN, BHUBANESWAR
ITA 198/CTK/2026[2022-23]Status: Disposed20/5/2026AY 2022-23
MOHAN ENTERPRISES,DANAGADI vs THE I.T.O, JAJPUR WARD JAJPUR, INCOME TAX OFFICE, JAJPUR
ITA 159/CTK/2026[2014-15]Status: Disposed20/5/2026AY 2014-15
AMIYA PRASAD MISHRA,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 664/CTK/2025[2009-10]Status: Disposed20/5/2026AY 2009-10
KARUNAKAR BISWAL,DASAHARA SAHI vs INCOME TAX OFFICER, WARD ANGUL, ANGUL
ITA 289/CTK/2026[2013-14]Status: Disposed19/5/2026AY 2013-14
KARUNAKAR BISWAL,ANGUL vs INCOME TAX OFFICER, WARD , ANGUL, ANGUL
ITA 281/CTK/2026[2013-14]Status: Disposed19/5/2026AY 2013-14
PRATAP SUPAKAR,SAMBALPUR vs INCOME TAX OFFICE WARD 2(1) SAMBALPUR, SAMBALPUR
ITA 278/CTK/2026[2020-21]Status: Disposed19/5/2026AY 2020-21
KARUNAKAR BISWAL,ANGUL vs INCOME TAX OFFICER, WARD, ANGUL, ANGUL
ITA 277/CTK/2026[2013-14]Status: Disposed19/5/2026AY 2013-14
KIRTAN BIHARI BEHERA,KENDUJHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION
ITA 276/CTK/2026[2020-21]Status: Disposed19/5/2026AY 2020-21
RASMITA BARAL,BHUBANESWAR vs ACIT INT TAXATION, BHUBANESWAR
ITA 275/CTK/2026[2019-2020]Status: Disposed19/5/2026AY 2019-2020
INCOME TAX OFFICER( EXEMPTION), CUTTACK vs COMPUTER APPLICATION CENTRE FOR RESEARCH AND EDUCATION TRUST OF INDIA, CUTTACK
ITA 193/CTK/2026[2023-24]Status: Disposed19/5/2026AY 2023-24
CHANDAN KUMAR CHOUDHURY,DIGAPAHANDI, ODISHA vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 38/CTK/2026[2014-15]Status: Disposed18/5/2026AY 2014-15
LINGARAJ DEBTA,BARGARH vs ITO, WARD BARGARH, BARGARH
ITA 273/CTK/2026[2013-14]Status: Disposed18/5/2026AY 2013-14
AMBIKA PADHY,BERHAMPUR, ODISHA, INDIA vs ITO, WARD 1, BERHAMPUR, BERHAMPUR, ODISHA, INDIA
ITA 271/CTK/2026[2019-20]Status: Disposed18/5/2026AY 2019-20
INCOME TAX OFFICER, BERHAMPUR vs PRIYA BRATA MISHRA, BERHAMPUR
ITA 266/CTK/2026[2018-19]Status: Disposed18/5/2026AY 2018-19
INCOME-TAX OFFICER, WARD-1, BARIPADA, BARIPADA vs DAYANIDHI PRUSTY, UTHANI NUAGAN
ITA 264/CTK/2026[2015-16]Status: Disposed18/5/2026AY 2015-16
