← All Benches
ITAT Cuttack Bench
3,788 judgments
M/S. SUPREME CONCRETE & INFRASTRUCTURE PVT. LTD.,BHUBANESWAR vs DCIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 408/CTK/2018[2013-14]Status: Disposed6/2/2019AY 2013-14
KARYON FOODS PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(4), BHUBANESWAR
ITA 402/CTK/2018[2015-16]Status: Disposed6/2/2019AY 2015-16
M/S. INSTITUTE OF GASTRO & KIDNEY CARE PVT. LTD.,BHUBANESWAR vs DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR
ITA 367/CTK/2018[2015-16]Status: Disposed6/2/2019AY 2015-16
MEENA ZARDA PRODUCTS PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(1), BHUBANESWAR
ITA 343/CTK/2018[2015-16]Status: Disposed6/2/2019AY 2015-16
SAHAYEEKA,BHUBANESWAR vs DCIT (CPC), BANGALORE
ITA 322/CTK/2018[2014-15]Status: Disposed6/2/2019AY 2014-15
ALOK RANJAN DASH, PROP: M/S. DASH COMMUNICATIONS,BHUBANESWAR vs ITO, WARD-5(3), BHUBANESWAR
ITA 198/CTK/2018[2010-11]Status: Disposed6/2/2019AY 2010-11
ALOK RANJAN DASH, PROP: M/S. DASH COMMUNICATIONS,BHUBANESWAR vs ITO, WARD-5(3), BHUBANESWAR
ITA 139/CTK/2018[2010-11]Status: Disposed6/2/2019AY 2010-11
ITO, WARD-2(3), CUTTACK vs SRI MANOJ KUMAR DHANUKA, CUTTACK
ITA 374/CTK/2018[2009-10]Status: Disposed5/2/2019AY 2009-10
THE PURI DISTRICT CO-OPERATIVE MILK PRODUCER'S UNION LTD.,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR
ITA 342/CTK/2018[2014-15]Status: Disposed5/2/2019AY 2014-15
ITO, EXEMPTIONS WARD, CUTTACK vs INDIAN NATIONAL ASSOCIATION FOR STUDY OF THE LIVER, CUTTACK
ITA 287/CTK/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
BIRAT KUMAR MOHAPATRA,PURI vs ITO, PURI WARD, PURI
ITA 280/CTK/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
SANTOSH KUMAR PRUSTY,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
ITA 256/CTK/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
PEER KUMAR SINGH,ANGUL vs DCIT, CIRCLE-1(1), BHUBANESWAR
ITA 466/CTK/2017[2008-09]Status: Disposed25/1/2019AY 2008-09
B.BANAMBER & CO.,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 422/CTK/2017[2009-10]Status: Disposed23/1/2019AY 2009-10
GURUKUL FOUNDATION,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD
ITA 289/CTK/2018[2018-19]Status: Disposed3/12/2018AY 2018-19
BASUKINATH ROADWAYS PVT. LTD.,SUNDARGARH vs PRINCIPAL CIT(CENTRAL), VISAKHAPATNAM
ITA 204/CTK/2018[2009-10]Status: Disposed3/12/2018AY 2009-10
M/S. KULDEEP PRATAP DEO,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
ITA 146/CTK/2017[1998-99]Status: Disposed3/12/2018AY 1998-99
BASUKINATH BUILDERS PVT. LTD.,SUNDARGARH vs PRINCIPAL CIT(CENTRAL), VISAKHAPATNAM
ITA 206/CTK/2018[2011-12]Status: Disposed16/11/2018AY 2011-12
BASUKINATH LOGISTICS PVT. LTD,SUNDARGARH vs PRINCIPAL CIT(CENTRAL), VISAKHAPATNAM
ITA 205/CTK/2018[2011-12]Status: Disposed16/11/2018AY 2011-12
DCIT, BERHAMPUR CIRCLE, BERHAMPUR vs ALLIED INFRA SUPPLIERS, GANJAM
ITA 481/CTK/2017[2012-13]Status: Disposed16/11/2018AY 2012-13