← All Benches
ITAT Cuttack Bench
3,788 judgments
THE PRAJATANTRA PRACHAR SAMITY,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 79/CTK/2009[1989-90]Status: Disposed9/5/2022AY 1989-90
THE PRAJATANTRA PRACHAR SAMITY,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 78/CTK/2009[1985-86]Status: Disposed9/5/2022AY 1985-86
TATA SPONGE IRON LTD,KEONJHAR vs DCIT, SAMBALPUR
ITA 138/CTK/2010[2006-07]Status: Heard6/5/2022AY 2006-07
ITO, WARD- 1(1), CUTTACK vs SMT. MANJU SULTANIA, CUTTACK
ITA 156/CTK/2020[2010-11]Status: Heard5/5/2022AY 2010-11
ORISSA ENGINEERS (P) LIMITED,ROURKELA vs PR.CIT,SAMBALPUR, SAMBALPUR
ITA 276/CTK/2019[2014-15]Status: Heard5/5/2022AY 2014-15
ASHOK ACHARYA,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
ITA 51/CTK/2018[2011-12]Status: Heard5/5/2022AY 2011-12
ORISSA STATE ROAD TRANSPORT CORPORATION,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD
ITA 65/CTK/2021[2019-20]Status: Disposed2/5/2022AY 2019-20
DCIT, CENTRAL CIRCLE, SAMBALPUR vs M/S. TARINI MINERALS PVT. LTD., ROURKELA
ITA 273/CTK/2020[2010-11]Status: Disposed2/5/2022AY 2010-11
DCIT, CENTRAL CIRCLE, SAMBALPUR vs M/S. TARINI MINERALS PVT. LIMITED, SUNDARGARH
ITA 272/CTK/2020[2010-11]Status: Disposed2/5/2022AY 2010-11
DCIT,CENTRAL CIRCLE, SAMBALPUR vs M/S. TARINI MINERALS PVT. LIMITED, SUNDARGARH
ITA 271/CTK/2020[2009-10]Status: Disposed2/5/2022AY 2009-10
DCIT,CENTRAL CIRCLE, SAMBALPUR vs M/S. TARINI MINERALS PVT. LIMITED, SUNDARGARH
ITA 270/CTK/2020[2009-10]Status: Disposed2/5/2022AY 2009-10
DCIT,CENTRAL CIRCLE, SAMBALPUR vs M/S. MAA TARINI MINERALS PVT.LIMITED, SUNDARGARH
ITA 269/CTK/2020[2008-09]Status: Disposed2/5/2022AY 2008-09
DCIT, CENTRAL CIRCLE,SAMBALPUR, SAMBALPUR vs M/S. TARINI MINERALS PVT. LIMITED, SUNDARGARH
ITA 268/CTK/2020[2008-09]Status: Disposed2/5/2022AY 2008-09
KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY (KIIT),BHUBANESWAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 45/CTK/2021[2106-17]Status: Disposed8/4/2022AY 2106-17
M/S. ABHISRI NIVAS PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(1), BHUBANESWAR
ITA 75/CTK/2017[2012-13]Status: Disposed8/4/2022AY 2012-13
JALAN EDUCATIONAL TRUST,SAMBALPUR vs CIT (EXEMPTION), HYDERABAD
ITA 60/CTK/2021[2016-17]Status: Disposed7/4/2022AY 2016-17
ODISHA STATE BEVERAGE CORPORATION LIMITED,BHUBANESWAR vs DCIT, NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 132/CTK/2021[2018-19]Status: Disposed7/4/2022AY 2018-19
ODISHA STATE BEVERAGE CORPORATION LIMITED,BHUBANESWAR vs DCIT, NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 131/CTK/2021[2017-18]Status: Disposed7/4/2022AY 2017-18
PURUSOTTAMA ESTATES AND RESORTS PRIVATE LIMITED,PURI vs DCIT, CPC, BANGALORE
ITA 99/CTK/2021[2019-20]Status: Disposed6/4/2022AY 2019-20
LALCHND RESORT PRIVATE LIMITED,BHUBANESWAR vs DCIT, CPC, BANGALORE
ITA 98/CTK/2021[2018-19]Status: Disposed6/4/2022AY 2018-19
