← All Benches
ITAT Cuttack Bench
3,788 judgments
RAJDHANI SYSTEMS & ESTATES PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 14/CTK/2018[2009-10]Status: Disposed26/5/2022AY 2009-10
HI-TECH ESTATES & PROMOTERS PVT. LTD.,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 88/CTK/2021[2016-17]Status: Heard24/5/2022AY 2016-17
M/S. DISCOVERTURE SOLUTIONS (INDIA) PVT. LTD.,BHUBANESWAR vs DCIT, CORPORATE CIRCLE- 1(1), BHUBANESWAR
ITA 126/CTK/2020[2010-11]Status: Disposed19/5/2022AY 2010-11
M/S. DISCOVERTURE SOLUTIONS (INDIA) PVT. LTD.,BHUBANESWAR vs DCIT, CORPORATE CIRCLE- 1(1), BHUBANESWAR
ITA 125/CTK/2020[2009-10]Status: Disposed19/5/2022AY 2009-10
DEBASHISH PATTNAYAK,BHUBANESWAR vs CIT(INTERNATIONAL TAXATION), BHUBNAESWAR
ITA 4/CTK/2021[2010-11]Status: Disposed18/5/2022AY 2010-11
BEBASHISH PATTNAIK,BHUBANESWAR vs CIT(INTERNATIONAL TAXATION), BHUBANESWAR
ITA 3/CTK/2021[2008-09]Status: Disposed18/5/2022AY 2008-09
DEBASISH PATTNAYAK,BHUBANESWAR vs CIT(INTERNASTIONALK TAXATION), BHUBANESWAR
ITA 2/CTK/2021[2007-08]Status: Disposed18/5/2022AY 2007-08
NISHAKAR EDUCATIONAL TRUST,NIALI vs ITO (EXEMPTION), BHUBANESWAR
ITA 133/CTK/2020[2013-14]Status: Disposed18/5/2022AY 2013-14
DCIT,CIRCLE-1(1), CUTTACK vs M/S. SONTHALIA RICE MILL, CUTTACK
ITA 29/CTK/2021[2016-17]Status: Disposed17/5/2022AY 2016-17
DHANESWAR RATH INSTITUTE OF ENGINEERING AND MEDICAL SCIENCES,CUTTACK vs CIT(EXEMPTION), HYDERABAD
ITA 134/CTK/2021[2016-17]Status: Disposed17/5/2022AY 2016-17
M/S. SAHOO & SAHOO TRANSPORT,CUTTACK vs PRINCIPAL CIT, CUTTACK
ITA 117/CTK/2021[2015-16]Status: Disposed17/5/2022AY 2015-16
DCIT,CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/SD. SRB CONSULTANCY (P) LIMITED, BHUBANESWAR
ITA 11/CTK/2021[2017-18]Status: Disposed17/5/2022AY 2017-18
DCIT, CENTRAL CIRCLE, SAMBALPUR vs M/S. POOJA SPONGE PVT. LTD., ROURKELA
ITA 26/CTK/2020[2014-15]Status: Disposed17/5/2022AY 2014-15
ACIT,CENTRAL CIRCLE-2, BHUBANESWAR vs BHARAT CARRIERS LIMITED, KHURDA
ITA 217/CTK/2020[2010-11]Status: Disposed17/5/2022AY 2010-11
THE CUTTACK CREDIT CO-OPERATIVE SOCIETY LTD.,CUTTACK vs PRINCIPAL CIT, CUTTACK
ITA 201/CTK/2019[2014-15]Status: Disposed17/5/2022AY 2014-15
M/S. NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
ITA 137/CTK/2016[2011-12]Status: Disposed17/5/2022AY 2011-12
M/S. NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR, BHUBANESWAR
ITA 3/CTK/2015[2009-10]Status: Disposed17/5/2022AY 2009-10
STATE COUNCIL FOR TECHNICAL EDUCATION & VOCATIONAL TRAINING,BHUBANESWAR vs CIT(EXEMPTIONS), HYDERABAD
ITA 414/CTK/2018[2016-17]Status: Disposed17/5/2022AY 2016-17
M/S. L.A.DEVELOPERS,BHUBANESWAR vs CIT, BHUBANESWAR
ITA 273/CTK/2015[2008-09]Status: Disposed9/5/2022AY 2008-09
THE PRAJATANTRA PRACHAR SAMITY,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 80/CTK/2009[1993-94]Status: Disposed9/5/2022AY 1993-94
