← All Benches

ITAT Cuttack Bench

3,788 judgments

DCIT, CIRCLE-1(1), CUTTACK vs SHRI DILIP KUMAR GHASHYAMDAS TEBREWAL, CUTTACK

ITA 16/CTK/2021[2013-14]Status: Heard27/9/2022AY 2013-14

DCIT,CIRCLE-1(1), CUTTACK vs SHRI ASHO KUMAR GHANSHYAMDAS TIBAREWAL, CUTTACK

ITA 15/CTK/2021[2013-14]Status: Heard27/9/2022AY 2013-14

M/S. SREE METALIKS LIMITED,KEONJHAR vs DCIT, ROURKELA

ITA 149/CTK/2015[2010-11]Status: Heard27/9/2022AY 2010-11

ACIT, CIRCLE-2(1), CUTTACK vs M/S. GEETARANI MOHANTY, KEONJHAR

ITA 393/CTK/2019[2008-09]Status: Disposed26/9/2022AY 2008-09

M/S. BISHANDAYAL JEWELLERS,CUTTACK vs PRINCIPAL CIT (CENTRAL), HYDERABAD

ITA 252/CTK/2020[2016-17]Status: Heard23/9/2022AY 2016-17

GOBARDHAN MATIA vs ACIT, BHUBANESWAR

ITA 574/CTK/2013[2009-10]Status: Disposed22/9/2022AY 2009-10

GOBARDHAN MATIA vs ACIT, BHUBANESWAR

ITA 573/CTK/2013[2008-09]Status: Disposed22/9/2022AY 2008-09

NEELACHAL GRAMYA BANK (SUCCEEDED BY ODISHA GRAMYA BANK),BHUBANESWAR vs DCIT, CIRCLE-2(2), BHUBANESWAR

ITA 72/CTK/2018[2010-11]Status: Disposed20/9/2022AY 2010-11

DCIT, CIRCLE-4(1), BHUBANESWAR vs M/S. THE ORISSA STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD., BHUBANESWAR

ITA 319/CTK/2017[2009-10]Status: Heard20/9/2022AY 2009-10

AMIRLAL AGARAWAL,SAMBALPUR vs ITO, WARD-1(1), SAMBALPUR

ITA 39/CTK/2022[1999-2000]Status: Heard16/9/2022AY 1999-2000

AMIRILAL AGRAWAL HUF,SAMBALPUR vs ITO WARD -1(1), SAMBALPUR

ITA 38/CTK/2022[1998-99]Status: Heard16/9/2022AY 1998-99

ACIT, CIRCLE- 2(1), CUTTACK vs SHRI DAMODAR AGARWAL, SHRI RAMOWATAR AGARWAL, SMT. GAYATRI AGARWAL L.H. OF LATE BASUDEV AGARWAL, CUTTACK

ITA 106/CTK/2020[2009-10]Status: Heard16/9/2022AY 2009-10

SANDIP JENA,SAMBALPUR vs DCIT CIRCLE- 1(1), SAMBALPUR

ITA 451/CTK/2019[2003-04]Status: Heard16/9/2022AY 2003-04

M/S. B.K. JENA & ASSOCIATES,KUJANG vs PR. CIT, CUTTACK

ITA 365/CTK/2019[2014-15]Status: Heard16/9/2022AY 2014-15

KALINGA INSTITUTE OF INDUSTRIAL TECHNOLOGY (KIIT),PATIA vs CIT (EXEMP.) HYDERABAD, HYDERABAD

ITA 48/CTK/2022[2017-18]Status: Disposed13/9/2022AY 2017-18

SRI ADITYA AGRAWAL,BARGARH vs PRINCIPAL CIT, SAMBALPUR

ITA 59/CTK/2020[2015-16]Status: Disposed13/9/2022AY 2015-16

N K MEDIA VENTURES PVT. LTD.,BHUBANESWAR vs DCIT, CIRCLE- 1(2), BHUBANESWAR

ITA 107/CTK/2020[2013-14]Status: Disposed13/9/2022AY 2013-14

M/S. ODISHA POWER GENERATION CORPORATION LIMITED,BHUBANESWAR vs DCIT,CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 131/CTK/2019[2014-15]Status: Disposed12/9/2022AY 2014-15

M/S. ODISHA POWER GENERATION CORPORATION LIMITED,BHUBANESWAR vs DCIT,CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 130/CTK/2019[2013-14]Status: Disposed12/9/2022AY 2013-14

M/S. ODISHA POWER GENERATION CORPORATION LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 64/CTK/2017[2009-10]Status: Disposed12/9/2022AY 2009-10