← All Benches

ITAT Cuttack Bench

3,788 judgments

ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. ORISSA POWER GENERATION CORPORATION LTD., BHUBANESWAR

ITA 288/CTK/2016[2011-12]Status: Disposed12/9/2022AY 2011-12

M/S. ODISHA POWER GENERATION CORPORATION LTD.,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 267/CTK/2016[2011-12]Status: Disposed12/9/2022AY 2011-12

ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. ODISHA POWER GENERATION CORPORATION LTD., BHUBANESWAR

ITA 175/CTK/2016[2012-13]Status: Disposed12/9/2022AY 2012-13

M/S. ODISHA POWER GENERATION CORPORATION LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR

ITA 173/CTK/2016[2012-13]Status: Disposed12/9/2022AY 2012-13

M/S. ODISHA POWER GENERATION CORPORATION LTD.,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR

ITA 84/CTK/2014[2010-11]Status: Disposed12/9/2022AY 2010-11

DCIT, BHUBANESWAR vs ORISSA POWER GENERATION CORPORATION LTD, BHUBANESWAR

ITA 114/CTK/2014[2010-11]Status: Disposed12/9/2022AY 2010-11

PRASANNMANI COLLEGE OF PHYSICAL EDUCATION &YOGA,TIGIRIA vs ITO (EXEMPTION), CUTTACK

ITA 46/CTK/2022[2017-18]Status: Disposed1/9/2022AY 2017-18

D.D.BUILDERS LIMITED,BHUBANESWAR vs ACIT,CENTRAL CIRCLE-2, BHUBANESWAR

ITA 13/CTK/2021[2018-19]Status: Heard25/8/2022AY 2018-19

SAROJ KUMAR MISHRA,ATHAGARARH vs PR.CIT-1, BHUBANESWAR

ITA 31/CTK/2022[2017-18]Status: Disposed24/8/2022AY 2017-18

D.D. BUILDERS LTD.,LADUGAON vs ACIT, CENTRAL CIRCLE- 2, BHUBANESWAR

ITA 66/CTK/2020[2014-15]Status: Heard24/8/2022AY 2014-15

HOTEL VAMSI KRISHANA PVT.,RAYAGADA vs ITO, RAYAGADA

ITA 68/CTK/2013[2009-10]Status: Heard24/8/2022AY 2009-10

ACIT,CIRCLE-1(1), SAMBALPUR vs M/S. TRL KROSAKI REFRACTORIES LIMITED, JHARSUGUDHA

ITA 264/CTK/2020[2014-15]Status: Disposed23/8/2022AY 2014-15

ACIT,CIRCLE-1(1), SAMBALPUR, SAMBALPUR vs M/S. TRL KROSAKI REFRACTORIES LIMITED, JHARSUGUDHA

ITA 263/CTK/2020[2013-14]Status: Disposed23/8/2022AY 2013-14

ACIT,CIRCLE-1(1), SAMBALPUR vs M/S. TRL KROSAKI REFRACTORIES LIMITED, JHARASUGUDHA

ITA 262/CTK/2020[2012-13]Status: Disposed23/8/2022AY 2012-13

ACIT(CIRCLE-1(1), SAMBALPUR vs M/S. TRL KROSAKI REFRACTORIES LIMITED, JHARSUGUDHA

ITA 261/CTK/2020[2011-12]Status: Disposed23/8/2022AY 2011-12

ACIT,CIRCLE-1(!), SAMBALPUR vs M/S. TRL KROSAKI REFRACTORIES LIMITED, JHARSUGUDHA

ITA 260/CTK/2020[2010-11]Status: Disposed23/8/2022AY 2010-11

B.B.KAR,ROURKELA vs ITO. WARD-1, ROURKELA

ITA 29/CTK/2022[2019-20]Status: Heard23/8/2022AY 2019-20

ODYSSEY MOTORS PRIVATE LIMITED,AINTHAPALI vs ACIT, SAMBALPUR

ITA 140/CTK/2021[2019-20]Status: Heard17/8/2022AY 2019-20

SANJAY KUMARAGARAWALA,MAYURBHANJ vs PR.CIT, CUTTACK

ITA 254/CTK/2020[2015-16]Status: Disposed17/8/2022AY 2015-16

SERAJUDDIN & CO,KOLKATA vs DCIT,CIRCLE-2(1), BHUBANESWAR

ITA 230/CTK/2020[2009-10]Status: Heard17/8/2022AY 2009-10