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ITAT Cochin Bench

5,691 judgments

BINDU MADHAV,KOCHI vs THE ACIT , NON CORPORATE CIRCLE 1(1), KOCHI

ITA 203/COCH/2023[2013-14]Status: Disposed19/2/2025AY 2013-14

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

VANIYA KANDIYIL KUNHABDULLA,KANNUR vs THE ITO WARD 2, KANNUR

ITA 180/COCH/2023[2010-11]Status: Disposed19/2/2025AY 2010-11

the ld.CIT(A).

VANIYA KANDIYIL KUNHABDULLA,KANNUR vs THE ITO WARD 2, KANNUR

ITA 179/COCH/2023[2009-10]Status: Disposed19/2/2025AY 2009-10

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

P L TONY,THRISSUR vs DCIT CENTRAL CIRCLE, THRISSUR

ITA 935/COCH/2022[2015-16]Status: Disposed19/2/2025AY 2015-16

P L TONY,THRISSUR vs DCIT, CENTRAL CIRCLE, THRISSUR

ITA 934/COCH/2022[2011-12]Status: Disposed19/2/2025AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

PHILOMINA VARGHESE,ERNAKULAM vs ITO , NON -CORP WARD 1(4), KOCHI

ITA 904/COCH/2022[2017-18]Status: Disposed19/2/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

P L TONY,KERALA vs DCIT, THRISSUR

ITA 856/COCH/2022[2010-11]Status: Disposed19/2/2025AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MICHEAL VIJAY JOSEPH,KOCHI vs ITO, NON CORPORATE CIRCLE 2(2), KOCHI

ITA 38/COCH/2025[2012-13]Status: Disposed14/2/2025AY 2012-13

Shri Inturi Rama Rao (Accountant Member)

MOHAMMED K SAKEEB,CALICUT vs ITO, WARD -1(2), CALICUT

ITA 34/COCH/2025[2017-18]Status: Disposed14/2/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

SREE DHARMA PARIPALANA YOGAM,PALLURUTHY,ERNAKULAM vs INCOME TAX OFFICER, ERNAKULAM

ITA 11/COCH/2025[2019-20]Status: Disposed14/2/2025AY 2019-20

Shri Inturi Rama Rao (Accountant Member)

GIRIJA MANOJ,THRISSUR vs ITO, WARD 1(1), THRISSUR

ITA 84/COCH/2025[2017-18]Status: Disposed13/2/2025AY 2017-18

the CIT(A), who vide the impugned order, dismissed the appeal for non-prosecution without passing a speaking order.

THODIYOOR SERVICE COOPERATIVE BANK LTD,KOLLAM vs ITO, WARD 2, ALAPPUZHA

ITA 83/COCH/2025[2017-18]Status: Disposed13/2/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

THE KASARGOD DISTRICT POSTAL EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,KASARGOD vs ITO, WARD 1 & TPS, KASARGOD

ITA 63/COCH/2025[2023-24]Status: Disposed13/2/2025AY 2023-24

Shri Inturi Rama Rao (Accountant Member)

MALABAR EDUCATIONAL AND CHARITABLE TRUST,PALAKKAD vs ITO, EXEMPTION WARD, THRISSUR

ITA 48/COCH/2025[2017-18]Status: Disposed13/2/2025AY 2017-18

Shri Inturi Rama Rao (Accountant Member)

AMALA CANCER HOSPITAL SOCIETY,THRISSUR vs ACIT(E), KOCHI

ITA 33/COCH/2025[2012-13]Status: Disposed13/2/2025AY 2012-13

Shri Inturi Rama Rao (Accountant Member)

CHEEKKILODE SERVICE CO-OP BANK LTD,KOZHIKODE vs ITO, WARD-2(3), KOZHIKODE

ITA 15/COCH/2025[2015-16]Status: Disposed13/2/2025AY 2015-16

Shri Inturi Rama Rao (Accountant Member)

M/S. LOKAMALESWARAM SERVICE CO-OPERATIVE BANK LTD NO.249,THRISSUR vs ITO,WARD 2(2), THRISSUR

ITA 105/COCH/2025[2010-11]Status: Disposed13/2/2025AY 2010-11

Shri Inturi Rama Rao (Accountant Member)

KIZHAKKEKARA SIVARAMAN NAIR UNNIKRISHNAN NAIR,ERNAKULAM vs THE INCOME TAX OFFICER, THODUPUZHA

ITA 629/COCH/2024[2015-16]Status: Disposed12/2/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

T.C. FUELS, ,ALAPPUZHA vs ITO, WARD-5, ALAPPUZHA

ITA 599/COCH/2024[2014-15]Status: Disposed12/2/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

VIMALA HOSPITAL,COCHIN vs DEPUTY COMMISSIONER -INCOME TAX -CPC, COCHIN

ITA 377/COCH/2024[2017-2018]Status: Disposed12/2/2025AY 2017-2018

SHRI INTURI RAMA RAO (Accountant Member)