ITAT Cochin Bench

THE FEDERAL BANK LTD,ALUVA vs ASSISTANT COMMISSIONER OF INCOME TAX, ERNAKULAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHANAVAS HASSAN,MUVATTUPUZHA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, ALUVA

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

ST MARYS JACOBITE SYRIAN CHURCH,TRIPUNITHURA vs INCOME TAX OFFICER , EXEMPTION WARD, KOCHI, KOCHI

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

KUTHANUR SERVICE CO_OPERATIVE BANK LIMITED,KUTHANUR vs INCOME TAX OFFICER, WARD 1, PALAKKAD

SHRI INTURI RAMA RAO (Accountant Member)

PRABHEESH NAIR,KOZHIKODE vs ITO, WARD 1(3), KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member)

NILAMBUR TALUK CO-OPERATIVE EMPLOYEES CO-OPERATIVE SOCIETY,MALAPPURAM vs ITO,WARD 2, TIRUR

the CIT(A), who vide the impugned order confirmed the action of the AO.

SUBAIR KUNNATH,KOYILANDI vs ITO WARD 2(1), KOZHIKODE

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

ANNAMMA RAJIVE,KOLLAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE CENTRAL, KOLLAM

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

PARAMBATHKANDI MOHAMMED RAFEEK MOHAMED,KERALA vs DEPUTY COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

PARAMBATHKANDI MOHAMMED RAFEEK MOHAMED,KERALA vs DEPUTY COMMISSIONER OF INCOME TAX - CPC(TDS), UTTAR PRADESH

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

LITTLE FLOWER SCHOOL TRUST,SREEKANDAPURAM,KANNUR vs DEPUTY COMMISSIONER, TDS-CPC, GAZIABAD

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

LITTLE FLOWER SCHOOL TRUST,KANNUR vs DEPUTY COMMISSIONER, GAZIABAD

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

TRIVANDRUM DISTRICT ELECTRICITY BOARD EMPLOYEES CO-OP SOCIETY,TRIVANDRUM vs THE ITO, WD-2(1), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

TRIVANDRUM DISTRICT ELECTRICITY BOARD EMPLOYEES CO-OP SOCIETY,TRIVANDRUM vs THE ITO, WD-2(1), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

GULF ASIA CONTRACTING CO. PVT. LTD,KOLLAM vs THE ACIT CIRCLE 1 (1), KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHAHI NOBILITY TRUST,THRISSUR vs CIT EXEMPTIONS, KOCHI

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

ASSOCIATION FOR WELFARE OF THE HANDICAPPED,KOZHIKODE vs THE ITO EXEMPTION WARD, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SUNDARESH SARVOTHAMA KAMATH,KOCHI vs ACIT CIRCLE 1(1) , KOCHI

PRATHEESH VENKATARAMAN,PALAKKAD vs ACIT, CIRCLE 1, PALAKKAD

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

PRATHEESH VENKATARAMAN,PALAKKAD vs ACIT, CIRCLE 1, PALAKKAD

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)