ITAT Cochin Bench
5,691 judgments
K.L ABDUL SATHAR,SOUTH BAZAR vs DEPUTY COMMISSIOER OF INCOME TAX, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NAUGHTYS PET SANCTUARY,KERALA vs CIT( EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NAVDEEP EDUCATIONAL TRUST,KOLLAM vs ACIT, CIRCLE, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRABHATHAM CHARITABLE TRUST,SHORANUR vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
P. K JAYAPRAKASAN,VALAPPAD vs INCOME TAX OFFICE WARD 1, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
LIJU JOSE,KOTTAYAM vs INCOME TAX OFFICER WARD 5 KOTTAYAM, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member)
THE BANK EMPLOYEES COOPERATIVE CREDIT SOCIETY,KOZHIKODE vs ITO, WARD 1(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member)
THE BANK EMPLOYEES COOPERATIVE CREDIT SOCIETY,KOZHIKODE vs ITO, WARD 1(3), KOZHIKODE
the Tribunal. The appellant filed a condonation petition along with an Affidavit of the Secretary of the appellant, stating therein the reasons for the belated filing of this appeal.
AJILA VALIYAPEEDIAKAL ABDULLA,KOCHI vs ITO NON CORP 2(4), COCHIN
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAMRAJI NEMCHAND PAREEK,KERALA vs NON CORP ITO WARD 1 (3), COCHIN
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MANNAM SERVICE CO OPERATIVE BANK LIMITED E 277,MANNAM vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GMA PINNACLE AUTOMOTIVES PRIVATE LIMITED,ALUVA, ERNAKULAM vs CIT-ADDITIONAL-JOINT-DEPUTY-ASSISTANT COMMISSIONER OF INCOME TAX,NATIONAL E-ASSESSMENT CENTRE, IS PRESS ROAD,KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SML FINANCE LTD,THRISSUR vs ACIT CIRCLE 1(1) , THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SML FINANCE LTD,THRISSUR vs ACIT CIRCLE 1(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BENOY PHILIP,ERNAKULAM vs ITO, WARD 1 & TPS, ALUVA
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
PAMBA FUELS,THIRUVALLA vs ITO,WARD 2, , THIRUVALLA
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
SUD CHEMIE INDIA PRIVATE LIMITED,ALUVA vs DCIT, CORPORATE CIRCLE 2(1), ERNAKULAM
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
VALLACHIRA SERVICE CO OP SOCIETY LTD NO 527,VALLACHIRA vs INCOME TAX OFFICER, THRISSUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
TRICHUR HEART HOSPITAL LIMITED,THRISSUR vs DCIT, CIRCLE 1(1) & TPS, THRISSUR
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
SRI KARUNAKARAN CHARITABLE TRUST,ALAPPUZHA vs THE COMMISSIONER OF INCOME TAX EXEMPTION, KOCHI
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)