ITAT Cochin Bench
5,691 judgments
M/S.GEM TECH SOLUTIONS P. LTD,TRIVANDRUM vs ACIT, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
GEM TECH SOLUTIONS P. LTD,TRIVANDRUM vs THE ACIT, TRIVANDRUM
the Tribunal. The Counsel for the assessee pointed out that the authorized signatory of the assessee-company, i.e., Mr.Sridharan Gopal, has met and accident in the month of October, 2022(medical documents are also filed), and hence, there is delay of 48 days in filing these appeals.3. The learned DR opposed the prayer of the assessee for condonation of delay.
BETHANY NAVAJEEVAN PROVINCE,THIRUVANANTHAPURAM vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), THIRUVANANTHAPURAM
BETHANY NAVAJEEVAN PROVINCE,THIRUVANANTHAPURAM vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), TRIVANDRUM
GEM TECH SOLUTIONS P LTD,TRIVANDRUM vs ACIT CIRCLE 1(1), TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S SHWAS HOMES PVT LTD,ERNAKULAM vs THE ACIT CORPORATE CIRCLE 2(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SHAMSUDDIN,KOCHI vs ACIT, CENTRAL CIRCLE 1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
SHAMSUDDIN,KOCHI vs ACIT, CENTRAL CIRCLE 1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
SHAMSUDDIN,KOCHI vs ACIT, CENTRAL CIRCLE 1, KOCHI
the CIT(A) contending that there was no evidence to show that the appellant had received income of Rs.9,00,000/- on investment made with Malabar Group. It is further contended that the appellant has been offering the income on receipt basis and no income can be taxed based on the entries found in the books of third party. It is further contended that in the absence of any conclusive evidence brought on record by the Department, no addition can be made based merely on the entries found in th
SHAMSUDDIN,KOCHI vs ACIT, CENTRAL CIRCLE 1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
KUNNA PADI ABDUL NAZAR,KANNUR vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
KUNNA PADI ABDUL NAZAR,KANNUR vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
KUNNA PADI ABDUL NAZAR,KANNUR vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
KUNNA PADI ABDUL NAZAR,KANNUR vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
KUNNA PADI ABDUL NAZAR,KANNUR vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
KUNNA PADI ABDUL NAZAR,KANNUR vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Accountant Member)
CHOZHIYATTEL MUHAMMED NIZAR,MALAPPURAM vs ACIT, CENTRAL CIRCLE-1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)
CHOZHIYATTEL MUHAMMED NIZAR,MALAPPURAM vs ACIT, CENTRAL CIRCLE-1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)
CHRIST THE KING CHURCH,KOCHI vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HAJAYAKUMAR MATHENPARAMBIL KRISHNAN,CHANGANACHERRY vs ITO, WARD 1 & TPS, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
