ITAT Cochin Bench

DISCOVERY,KANNUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, INCOME TAX DEPARTMENT

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

P K KUNHIRAMAN,THRISSUR vs DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

P K KUNHIRAMAN,THRISSUR vs DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

P K KUNHIRAMAN,THRISSUR vs DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

PATHIRIKATTU KALAM KUNHIRAMAN,AYYANTHOLE vs DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

JOSEPH PUTHENPURAYIL AUGUSTHY,PULOORAMPARA vs DCIT(INTERNATIONAL TAXATION, CIRCLE, KOCHI

Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

INDIAN MEDICAL ASSOCIATION KERALA STATE BRANCH,THIRUVANANTHAPURAM vs INCOME TAX OFFICER (EXEMPTIONS), THIRUVANANTHAPURAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs SREEVALSAM JEWELLERS, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs SREEVALSAM JEWELLERS, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs RAJAVALSAM MOTORS PRIVATE LIMITED, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs SREEVALSAM HOTELS AND RESORTS PRIVATE LIMITED, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs SREEVALSAM HOTELS AND RESORTS PRIVATE LIMITED, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs POOJA RAJ PILLAI, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs RAJAVALSAM MOTORS PRIVATE LIMITED, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs RAJAVALSAM MOTORS PRIVATE LIMITED, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VALSALA RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs SMART RESIDENCY HOTELS INDIA PRIVATE LIMITED, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ALLEBASI BUILDERS AND DEVELOPERS (P) LIMITED, ATTINGAL

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VALSALA RAJ, PATHANAMTHITTA

SREEVALSAM JEWELLERS,PANDALAM vs ACIT, CENTRAL CIRCLE, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)