← All Benches
ITAT Cochin Bench
5,691 judgments
ITO, ALAPPUZHA vs M/S.SOUTHERN MINERAL INDUSTRIES, ALAPPUZHA
ITA 370/COCH/2013[2006-07]Status: Disposed3/10/2017AY 2006-07
THE ACIT, COCHIN vs M/S. K.V. JOSEPH & SONS, COCHIN
ITA 159/COCH/2016[2012-13]Status: Disposed28/9/2017AY 2012-13
THE ACIT, COCHIN vs M/S.JOY ALUKKAS(INDIA) P.LTD, COCHIN
ITA 92/COCH/2016[2011-12]Status: Disposed26/9/2017AY 2011-12
M/S.KERALA TELEVISION FEDERATION,TRIVANDRUM vs THE CIT (EXEMPTIONS), COCHIN
ITA 1/COCH/2016[]Status: Disposed26/9/2017
ACIT, COCHIN vs M/S.SYNTHITE INDUSTRIES LTD, COCHIN
ITA 475/COCH/2015[2008-09]Status: Disposed26/9/2017AY 2008-09
THE DCIT, TRIVANDRUM vs M/S.M.S.STEELS, TRIVANDRUM
ITA 299/COCH/2015[2006-07]Status: Disposed26/9/2017AY 2006-07
M/S.NILESHWAR RANGE KALLU CHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM,KASARGODE vs THE ITO, KASARGODE
ITA 268/COCH/2015[2009-10]Status: Disposed26/9/2017AY 2009-10
M/S.HOSDURG RANGE KALLU CHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM,CALICUT vs THE ITO, KANNUR
ITA 265/COCH/2015[2009-10]Status: Disposed26/9/2017AY 2009-10
M/S.CHELANNUR SERVICE CO-OP BANK LTD,CALICUT vs THE ITO, CALICUT
ITA 143/COCH/2015[2010-11]Status: Disposed26/9/2017AY 2010-11
M/S.HIC ABF SPECIAL FOODS P. LTD,AROOR vs THE ACIT, COCHIN
ITA 46/COCH/2017[2012-13]Status: Disposed19/9/2017AY 2012-13
M/S.MITHRA AGRICULTURAL PRODUCE COMPANY LTD,COCHIN vs THE JT CIT(TDS), COCHIN
ITA 212/COCH/2015[2010-11]Status: Disposed19/9/2017AY 2010-11
M/S.THE MALIPARA SERVICE CO-OP BANK LTD,COCHIN vs THE JT DIT(INTELLIGENCE), KANNUR
ITA 229/COCH/2017[2011-12-12-13&13-14]Status: Disposed14/9/2017
M/S.PONMUNDAM SERVICE CO-OP BANK LTD,MALAPPURAM vs THEADDIT(INTELLIGENCE), COCHIN
ITA 144/COCH/2017[2011-12,12-13&13-14]Status: Disposed14/9/2017
M/S.OONNUKAL SERVICE CO-OP BANK LTD,ERNAKULAM vs THEJT DIRECTOR OF INCOME TAX (INTELLIGENCE), COCHIN
ITA 231/COCH/2017[2011-12-12-13&13-14]Status: Disposed13/9/2017
M/S.KIZHAKKENCHERRY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ADDITIONAL DIRECTOR OF INCOME TAX(I&C), COCHIN
ITA 137/COCH/2017[2011-12-12-13&13-14]Status: Disposed13/9/2017
M/S.VADAKKANCHERRY CO-OP SERVICE BANK LTD,PALAKKAD vs THE ADDITIONAL DIRECTOR OF INCOME TAX(I&C), COCHIN
ITA 132/COCH/2017[2011-12,12-13&13-14]Status: Disposed13/9/2017
THE ITO, TRICHUR vs SRI. P.RADHAKRISHNA MENON, THRISSUR
ITA 151/COCH/2017[2000-01]Status: Disposed12/9/2017AY 2000-01
THE ITO, TRICHUR vs SRI. P.RADHAKRISHNA MENON, THRISSUR
ITA 150/COCH/2017[1999-2000]Status: Disposed12/9/2017AY 1999-2000
THE ITO, TRICHUR vs SRI. P.RADHAKRISHNA MENON, THRISSUR
ITA 149/COCH/2017[1998-99]Status: Disposed12/9/2017AY 1998-99
THE ITO, TRICHUR vs SRI. P.RADHAKRISHNA MENON, THRISSUR
ITA 148/COCH/2017[1997-98]Status: Disposed12/9/2017AY 1997-98
