THE ITO, TRICHUR vs. SRI. P.RADHAKRISHNA MENON, THRISSUR

PDF · subscribers
ITA 149/COCH/2017Status: DisposedITAT Cochin12 September 2017AY 1998-99

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →