← All Benches

ITAT Cochin Bench

5,691 judgments

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 597/COCH/2022[2016-2017]Status: Disposed10/8/2022AY 2016-2017

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 596/COCH/2022[2015-2016]Status: Disposed10/8/2022AY 2015-2016

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 595/COCH/2022[2015-2016]Status: Disposed10/8/2022AY 2015-2016

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 594/COCH/2022[2015-2016]Status: Disposed10/8/2022AY 2015-2016

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 593/COCH/2022[2015-2016]Status: Disposed10/8/2022AY 2015-2016

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 592/COCH/2022[2014-2015]Status: Disposed10/8/2022AY 2014-2015

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 591/COCH/2022[2014-2015]Status: Disposed10/8/2022AY 2014-2015

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 590/COCH/2022[2014-2015]Status: Disposed10/8/2022AY 2014-2015

ROSHAN FOODS PRIVATE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 589/COCH/2022[2014-2015]Status: Disposed10/8/2022AY 2014-2015

KERALA SMALL IDUSTRIES DEVELOPMENT CORPORATION LTD.,THIRUVANANTHAPURAM vs THE ACIT, TRIVANDRUM

ITA 87/COCH/2022[2013-14]Status: Disposed1/8/2022AY 2013-14

MUTHOOT FINANCE LTD,KOCHI vs THE ACIT, KOCHI

ITA 76/COCH/2022[2013-14]Status: Disposed1/8/2022AY 2013-14

MUTHOOT FINANCE LTD.,KOCHI vs THE ACIT,CENTRAL CIRCLE-1, KOCHI

ITA 75/COCH/2022[2012-13]Status: Disposed1/8/2022AY 2012-13

THE DCIT, TRIVANDRUM vs M/S. MUTHOOT FINCORP LTD, TRIVANDRUM

ITA 74/COCH/2022[2015-16]Status: Disposed1/8/2022AY 2015-16

HIGH RANGE FOODS PVT LTD,ERNAKULAM vs THE ACIT, KOCHI

ITA 64/COCH/2022[2014-15]Status: Disposed1/8/2022AY 2014-15

M-STAR HOTELS PVT. LTD,KOCHI vs THE ITO CORP.WARD-1(3), KOCHI

ITA 15/COCH/2022[2015-16]Status: Disposed1/8/2022AY 2015-16

M-STAR HOTELS PVT. LTD.,KOCHI vs THE ITO,CORP.WARD 1(4), KOCHI

ITA 14/COCH/2022[2014-15]Status: Disposed1/8/2022AY 2014-15

M-STAR HOTELS PVT. LTD.,KOCHI vs THE ACIT,IT CORP.CIRCLE-1(2), KOCHI

ITA 13/COCH/2022[2012-13]Status: Disposed1/8/2022AY 2012-13

M/S.KERALA STATE WAREHOUSING CORPN,ERNAKULAM vs THE ACIT, KOCHI

ITA 389/COCH/2020[2015-16]Status: Disposed1/8/2022AY 2015-16

MATHIIT LEARNING PRIVATE LIMITED,SASTHAMANGALAM vs ITO, TRIVANDRUM, TRIVANDRUM

ITA 9/COCH/2022[2015-2016]Status: Disposed29/7/2022AY 2015-2016

MATHIIT LEARNING PRIVATE LIMITED,SASTHAMANGALAM vs ITO, TRIVANDRUM, TRIVANDRUM

ITA 8/COCH/2022[2014-2015]Status: Disposed29/7/2022AY 2014-2015