ITAT Cochin Bench

M/S.JOY ALUKKAS INDIA P. LTD,TRICHUR vs THE ACIT, ERNAKULAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER IT (TP) A No. 119/Coch/2016 (Assessment Year: 2011-12) And IT (TP) A Nos. 38 & 643/Coch/2017 (Assessment Years :2012-13 & 2013-14) M/s. Joyalukkas (India)Pvt. Ltd. Palace Road, Trichur-680020 [PAN: AABCJ 1087 G] vs. Appellant Asst. Commissioner of Income Tax Respondent Corporate Circle-1(2), Ernakulam. Appellant by: Smt. Parvathy Ammal, CA Respondent by: Shri Sanjit Kumar Das, CIT-DR Date of Hearing: 18.08.2025

THOTTIPPAL SERVICE COOPERATIVE BANK,THRISSUR vs ITO, WARD 2(5), THRISSUR

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

M/S.APOLLO TYRES LTD,COCHIN vs THE PRINCIPAL COMMISSIONER OF INCOMETAX, COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

THE VAZHAYOOR SERVICE CO OPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD-2, TRIRUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

AVINISSERY SERVICE CO-OPERATIVE BANK LTD,THRISSUR vs THE INCOME TAX OFFICER WARD 2(1),THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

THE MUNDUR SERVICE CO OPERATIVE BANK LIMITED,PALAKKAD vs ITO, WARD-2, PALAKKAD

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

SRI.PELEXY K. VARGHESE,MUVATTUPUZHA vs THE DCIT, COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

SRI.PELEXY K. VARGHESE,MUVATTUPUZHA vs THE DCIT, COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

SRI.PELEXY K. VARGHESE,MUVATTUPUZHA vs THE DCIT, COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

KARADA KALA SAHITHYA PRATHISTANA GURUDHAMA,ENMAKAJE vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

BEENA VEERIAH REDDY,KOTTAYAM vs DCIT, CIRCLE-1 & TPS, KOTTAYAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

PAPPADIYIL BROTHERS,KAYAMKULAM vs ITO, WARD 2 , ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

THE KATTOOR SERVICE COOPERATIVE BANK LIMITED,THRISSUR vs INCOME TAX OFFICER, WARD 2(1), THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

THE KATTOOR SERVICE COOPERATIVE BANK LIMITED,THRISSUR vs INCOME TAX OFFICER, WARD 2(1), THRISSUR, THRISSUR

THE KATTOOR SERVICE COOPERATIVE BANK LIMITED,THRISSUR vs INCOME TAX OFFICER, WARD 2(1), THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

THE KERALA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED,TRIVANDRUM vs ITO,WARD 2(1), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

THE KERALA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED,THIRUVANANTHAPURAM vs ITO,WARD 2(1), TRIVANDRUM

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

MALAPPURAM SERVICE CO-OPERATION BANK LIMITED,MALAPPURAM vs INCOME TAX OFFICER, WARD 2, MALAPPURAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ARIMBOOTH JAYAPRAKASH,MALAPPURAM vs ASSISTANT COMMISSIONER OF INCOME TAX, TIRUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

VAZHAPPALLY SERVICE CO OPERATIVE BANK LTD K 108,KOTTAYAM vs INCOME TAX OFFICER, WARD 3, THIRUVALLA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)