ITAT Cochin Bench

COCHIN INTERNATIONAL AIRPORT LIMITED,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COCHIN INTERNATIONAL AIRPORT LIMITED,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COCHIN INTERNATIONAL AIRPORT LIMITED,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

COCHIN INTERNATIONAL AIRPORT LIMITED,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COCHIN INTERNATIONAL AIRPORT LIMITED,COCHIN vs DCIT CORPORATE CIRCLE 1(1), COCHIN

ALZARAFA TRAVEL & MANPOWER CONSULTANTS (P) LTD,ERNAKULAM vs ACIT, CENTRAL CIRCLE-2, , KOCHI

SYEDALI EBRAHIM,THIRUVANANTHAPURAM vs ITO WARD-1(1), THIRUVANANTHAPURAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

KEEZHUPARAMBA SERVICE COOPERATIVE BANK LTD,MALAPPURAM vs ITO WARD 2, TIRUR

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

KEEZHUPARAMBA SERVICE CO-OPERATIVE BANK LIMITED,MALAPPURAM vs ITO WARD 2, TIRUR

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

CHUNDAYIL KALAM GIRIJADEVI ,KERALASSERY vs ITO WARD 1 & TPS, PALAKKAD

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

KUNDOLY KRISHNANKUTTY SUNIL,THRISSUR vs INCOME TAX OFFICER,WARD 2(1), THRISSUR

ALL INDIA SPICES EXPORTERS FORUM,ERNAKULAM vs INCOME TAX OFFICER, EXEMPTION WARD, ERNAKULAM

SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

THE MUTHALAMADA EAST KSHEERA VYAVASAYA COOP SOCIETY LTD NOP4D,MUTHALAMADA vs INCOME TAX OFFICE,WARD-2, AAYKAR BHAVAN

the CIT(A). During the appellate proceeding, the Ld. CIT(A) noted that

NAICO INFORMATION TECHNOLOGY SERVICES PRIVATE LIMITED,KERALA vs CORPORATE CIR 2(1), KOCHI

SHALOM CHARITABLE MINISTRIES OF INDIA,PALAKKAD vs ITO (EXEMPTION), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

SHALOM CHARITABLE MINISTRIES OF INDIA,PALAKKAD vs ITO (EXEMPTION), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

APOLLO TYRES LTD.,COCHIN vs DCIT CORPORATE CIR 1(1), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

APOLLO TYRES LTD,COCHIN vs THE DEPUTY COMMISSIONER OF INCOME TAX, COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY (Judicial Member)

UST GLOBAL TECHNOLOGY SERVICES (INDIA) PRIVATE LIMITED,KOCHI vs DCIT,CORPORATE CIRCLE 2(1), KOCHI

M/S.JOY ALUKKAS INDIA P. LTD,COCHIN vs THE ACIT, COCHIN

SHRI INTURI RAMA RAO (Accountant Member), SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER IT (TP) A No. 119/Coch/2016 (Assessment Year: 2011-12) And IT (TP) A Nos. 38 & 643/Coch/2017 (Assessment Years :2012-13 & 2013-14) M/s. Joyalukkas (India)Pvt. Ltd. Palace Road, Trichur-680020 [PAN: AABCJ 1087 G] vs. Appellant Asst. Commissioner of Income Tax Respondent Corporate Circle-1(2), Ernakulam. Appellant by: Smt. Parvathy Ammal, CA Respondent by: Shri Sanjit Kumar Das, CIT-DR Date of Hearing: 18.08.2025