ITAT Cochin Bench
5,695 judgments
JAMES KUDAKUTHIYIL CHACKO,KERALA vs DCIT, INTERNATIONAL TAXATION CRICLE, TRIVANDRUM
SHRI GEORGE GEORGE K (Judicial Member), MS. PADMAVATHY S (Accountant Member)
RAFEEK,KERALA vs THE INCOME TAX OFFICER, WARD-3, ALAPPUZHA
Shri George George K. (Judicial Member), Ms. Padmavathy S. (Accountant Member)
KAVUNGAL VAREED ITTEERA,KERALA vs ACIT, ERNAKULAM
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
KARIMTHOTTUVA SERVICE CO-OPERATIVE BANK LTD.,KOLLAM vs THE ITO, WARD-2, KOLLAM, KOLLAM
SHRI GEORGE GEORGE K. (Judicial Member), MS. PADMAVATHY S (Accountant Member)
KARIMTHOTTUVA SERVICE CO-OPERATIVE BANK LTD.,KOLLAM vs THE ITO, WARD-2, KOLLAM, KOLLAM
SHRI GEORGE GEORGE K. (Judicial Member), MS. PADMAVATHY S (Accountant Member)
SHRI. MUTTAMTHOTTIL PAULOSE JOY,ANGAMALY vs THE ITO WARD 2, ALUVA, ALUVA
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
SHRI. RAJU MENON,KOZHIKODE vs THE ITO, INTERNATIONAL TAXATION, CALICUT, KOZHIKODE
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
FEDBANK FINANCIAL SERVICES LIMITED,ERNAKULAM vs THE DCIT CIRCLE 1(1), KOCHI, KOCHI
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
M/S. POYANIL HOSPITAL,KOZHENCHERRY vs THE ITO, TDS, ALAPPUZHA, ALAPPUZHA
SHRI GEORGE GEORGE K (Judicial Member), MS. PADMAVATHY S (Accountant Member)
SOUTH MALABAR GRAMIN BANK,MALAPPURAM vs THE ACIT, CIRCLE-1, TIRUR, TIRUR
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
B HAMEED,KOZHIKODE vs ITO WARD 1(2), KOZHIKODE, KOZHIKODE
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
VAJRA RUBBER PRODUCTS PRIVATE LIMITED,THRISSUR vs ACIT CIRCLE 1(1), THRISSUR, THRISSUR
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
LAXMI MEGHAN EDUCATIONAL TRUST,KANHANGAD vs ITO, EXEMPTION, KANNUR, KANNUR
SHRI GEORGE GEORGE K (Judicial Member), MS. PADMAVATHY S (Accountant Member)
MALANADU MILK PRODUCERS SOCIETY,KOTTAYAM vs DCIT, EXEMPTION, TVM, THIRUVANANTHAPURAM
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
MALANADU FARMERS SOCIETY ,KOTTAYAM vs DCIT EXEMPTIONS, TVM, THIRUVANANTHAPURAM
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
OCHANTHURUTH SERVICE CO-OP BANK LTD,COCHIN vs ITO , NON CORPORATE WARD 2(5), KOCHI
SHRI GEORGE GEORGE K (Judicial Member), MS. PADMAVATHY S (Accountant Member)
MR. RANJITH THAZHE KUNHAMBATH,ERNAKULAM vs ITO, WARD 3(3), NON CORPORATE RANGE 2, KOCHI
SHRI GEORGE GEORGE K (Judicial Member), MS. PADMAVATHY S (Accountant Member)
ALLIANCE STEEL,KOLLAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, TRIVANDRUM
Shri George George K, JM & Ms.Padmavathy S (Accountant Member)
KUNDAYAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO,WD-4,, KOLLAM
SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)
M/S BRMSCO GARMENTS PRIVATE LIMITED,ERNAKULAM vs ITO CORPORATE WARD -1, KOCHI
Shri George George K. (Judicial Member), Ms. Padmavathy S. (Accountant Member)
