ITAT Cochin Bench

5,695 judgments

THE DCIT,CEN-CIRCLE,, THRISSUR vs SRI.T.G. CHANDRAKUMAR, THRISSUR

ITA 67/COCH/2018[2008-09]Status: Disposed3/4/2023AY 2008-09

Shri Sanjay Arora (Accountant Member), Shri Sandeep Gosain (Judicial Member)

SAJEER BASHEER,KOLLAM vs THE ITO, WARD-3, KOLLAM, KOLLAM

ITA 668/COCH/2022[2017-2018]Status: Disposed30/3/2023AY 2017-2018

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

VEERESH KUMAR RAMACHANDRAN,KOLLAM vs THE ACIT , KOLLAM

ITA 65/COCH/2022[2016-17]Status: Disposed30/3/2023AY 2016-17

SMT. BEENA PILLAI (Judicial Member), SMT. PADMAVATHY S. (Accountant Member)

AISWARYA GRANITES,KOLLAM vs ITO WARD 1 & TPS, KOLLAM, KOLLAM

ITA 622/COCH/2022[2018-2019]Status: Disposed30/3/2023AY 2018-2019

SMT. BEENA PILLAI (Judicial Member), SMT. PADMAVATHY S. (Accountant Member)

ANVAR ALI POOLAKKODAN,MALAPPURAM vs ITO WARD 1 & TPS, TIRUR, TIRUR

ITA 614/COCH/2022[2015-2016]Status: Disposed30/3/2023AY 2015-2016

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

THE MALAPPURAM DISTRICT COOPERATIVE BANK LIMITED,MALAPPURAM vs ITO, CIRCLE-1, TIRUR, TIRUR

ITA 577/COCH/2022[2018-2019]Status: Disposed30/3/2023AY 2018-2019

SMT. BEENA PILLAI (Judicial Member), SMT. PADMAVATHY S. (Accountant Member)

GEORGE KOCHUPARAMBIL, PROP. UNITED GRANITES & METALS,THODUPUZHA vs CENTRAL CIRCLE, KOCHI, KOCHI

ITA 190/COCH/2021[2017-18]Status: Disposed30/3/2023AY 2017-18

SMT. BEENA PILLAI, JUDUICIAL MEMBER, MS. PADMAVATHY S (Accountant Member)

LATE C.M. JOSEPH REP BY SHRI. L/H MARIAMMA JOSEPH,KOTTAYAM vs THE DCIT, KOTTAYAM

ITA 181/COCH/2021[2012-13]Status: Disposed30/3/2023AY 2012-13

SMT. BEENA PILLAI, JUDUICIAL MEMBER, MS. PADMAVATHY S (Accountant Member)

M/S.KANNAN DEVAN HILLS PLANTATIONS COMPANY P. LTD,IDUKKI vs THE ACIT, COCHIN

ITA 27/COCH/2020[2016-17]Status: Disposed30/3/2023AY 2016-17

SMT. BEENA PILLAI (Judicial Member), MS. PADMAVATHY S (Accountant Member)

SMART CITY (KOCHI) INFRASTRUCTURE P. LTD,KOCHI vs THEPR CIT, KOCHI, KOCHI

ITA 262/COCH/2018[2013-14]Status: Disposed30/3/2023AY 2013-14

SMT. BEENA PILLAI (Judicial Member), SMT. PADMAVATHY S. (Accountant Member)

V GUARD INDUSTRIES LIMITED,VENNALA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOCHI

ITA 63/COCH/2022[2016-2017]Status: Disposed20/3/2023AY 2016-2017

Shri Sanjay Arora (Accountant Member), Shri Sandeep Gosain (Judicial Member)

SMT. AMINA ANVAR,KOLLAM vs THE DCIT, CIRCLE 1, ALAPPUZHA, ALAPPUZHA

ITA 850/COCH/2022[2016-2017]Status: Disposed9/3/2023AY 2016-2017

Shri George George K. (Judicial Member), Ms. Padmavathy S. (Accountant Member)

THE KUNDAYAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 4, KOLLAM

ITA 976/COCH/2022[2017-18]Status: Disposed8/3/2023AY 2017-18

SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

KOODARANHI REGIONAL AGRICULTURAL WELFARE CO-OP SOCIETY LTD,KOZHIKKODE vs THE ITO, KOZHIKKODE

ITA 953/COCH/2022[2019-20]Status: Disposed8/3/2023AY 2019-20

SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

M/S.MUKKAM MEGA MULTIPURPOSE CO-OP SOCEITY LTD,KOZHIKKODE vs THE ITO, KOZHIKKODE

ITA 952/COCH/2022[2019-20]Status: Disposed8/3/2023AY 2019-20

SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

ASSYST INTERNATIONAL PVT LTD,KOCHI vs DCIT CORPORATE CIRCLE1(1) , KOCHI

ITA 898/COCH/2022[2019-20]Status: Disposed8/3/2023AY 2019-20

Shri George George K. (Judicial Member), Ms. Padmavathy S. (Accountant Member)

THE CHORODE SERVICE CO-OP BANK LTD,KOZHIKODE vs THE ITO, W2(2), KOZHIKODE

ITA 881/COCH/2022[2012-13]Status: Disposed8/3/2023AY 2012-13

Shri George George K. (Judicial Member), Ms. Padmavathy S. (Accountant Member)

THE CHORODE SERVICE CO-OP BANK LTD,KOZHIKODE vs THE ITO , W2(2), KOZHIKODE

ITA 880/COCH/2022[2011-12]Status: Disposed8/3/2023AY 2011-12

Shri George George K. (Judicial Member), Ms. Padmavathy S. (Accountant Member)

M/S ROYAL INDIAN HOLDINGS LIMITED,KOCHI vs INCOME TAX OFFICER CORPORATE WARD 2(2), KOCHI

ITA 878/COCH/2022[2012-13]Status: Disposed8/3/2023AY 2012-13

SHRI GEORGE GEORGE K. (Judicial Member), Ms. PADMAVATHY S. (Accountant Member)

M/S KANAKA POLYPACK PRIVATE LIMITED,ALUVA vs ACIT CORPORATE CIRCLE 1(1), KOCHI

ITA 876/COCH/2022[2018-19]Status: Disposed8/3/2023AY 2018-19

SHRI GEORGE GEORGE K (Judicial Member), MS. PADMAVATHY S (Accountant Member)