← All Benches
ITAT Chennai Bench
24,548 judgments
TOSHNIWAL INSTRUMENTS (MADRAS) PVT LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 3(1), CHENNAI
ITA 679/CHNY/2018[2010-11]Status: Disposed1/8/2018AY 2010-11
DCIT CORPORATE CIRCLE 1 (2), CHENNAI vs M/S BHART ENGINEERING CONSTRUCTIONS COMPANY PVT LTD, CHENNAI
ITA 622/CHNY/2018[2009-10]Status: Disposed1/8/2018AY 2009-10
SHRI. M K VISHNU PRASAD,CHENNAI vs ITO COMPANY WRD II (1), CHENNAI
ITA 508/CHNY/2018[2011-12]Status: Disposed1/8/2018AY 2011-12
C.S.KRISHNAMOORTHY,CHENNAI vs ITO INTERNATIONAL TAXATION WARD 1(2), CHENNAI
ITA 734/CHNY/2018[2010-11]Status: Disposed31/7/2018AY 2010-11
M/S RATHNA HOLDING COMPANY PVT LTD,CHENNAI vs DCIT CORPORATE CIRCLE 5 (1), CHENNAI
ITA 576/CHNY/2018[2014-15]Status: Disposed31/7/2018AY 2014-15
ACIT, CHENNAI vs CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD., CHENNAI
ITA 2372/CHNY/2014[2009-2010]Status: Disposed31/7/2018AY 2009-2010
DCIT, CHENNAI vs M/S. CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD., CHENNAI
ITA 1675/CHNY/2011[2004-05]Status: Disposed31/7/2018AY 2004-05
DCIT, CHENNAI vs M/S. CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD., CHENNAI
ITA 1674/CHNY/2011[2003-04]Status: Disposed31/7/2018AY 2003-04
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1619/CHNY/2011[2004-05]Status: Disposed31/7/2018AY 2004-05
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1618/CHNY/2011[2003-04]Status: Disposed31/7/2018AY 2003-04
G RADHAKRISHNAN,SIVAKASI vs DCIT TDS CIRCLE 1, MADURAI
ITA 526/CHNY/2018[2013-14]Status: Disposed30/7/2018AY 2013-14
MOS METRO INDIA PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 4(1), CHENNAI
ITA 3029/CHNY/2017[2013-14]Status: Disposed30/7/2018AY 2013-14
DCIT, COIMBATORE vs K.G.DENIM LIMITED, COIMBATORE
ITA 1463/CHNY/2017[2013-14]Status: Disposed30/7/2018AY 2013-14
ACIT CIRCLE 1, NAMAKKAL vs K R MANI, TIRUCHENGODE
ITA 528/CHNY/2018[2013-14]Status: Disposed26/7/2018AY 2013-14
M/S RENTOKIL INDIA PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 5 (1), CHENNAI
ITA 445/CHNY/2018[2014-15]Status: Disposed26/7/2018AY 2014-15
M/S RENTOKIL INDIA PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 5 (1), CHENNAI
ITA 444/CHNY/2018[2010-11]Status: Disposed26/7/2018AY 2010-11
LALITH SHARMA,CHENNAI vs ITO, CHENNAI
ITA 536/CHNY/2017[2011-12]Status: Disposed26/7/2018AY 2011-12
SUNDARA PANDIAN JAYAVEL,CHENNAI vs ACIT, NON CORPORATE CIRCLE -4(1), CHENNAI
ITA 234/CHNY/2018[2014-15]Status: Disposed25/7/2018AY 2014-15
MOHANLAL CHIMNAJI JAIN,CHENNAI vs ITO NON CORPORATE WARD 5(3), CHENNAI
ITA 2780/CHNY/2017[2014-15]Status: Disposed25/7/2018AY 2014-15
M.LAKSHMI,COIMBATORE vs ITO, COIMBATORE
ITA 1197/CHNY/2017[2012-13]Status: Disposed25/7/2018AY 2012-13
